M/S SEL MANUFACTURING CO. LTD.,LUDHIANA vs. DCIT, C-III, LUDHIANA

PDF · subscribers
ITA 156/CHANDI/2018Status: DisposedITAT Chandigarh28 November 2018AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →