← All Benches
ITAT Chandigarh Bench
6,746 judgments
PAWAN KUMAR GOEL,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, C-7, LUDHIANA
ITA 1371/CHANDI/2018[2012-13]Status: Disposed16/12/2020AY 2012-13
SHRI GOPAL MAHAJAN,BILASPUR vs ITO, BILASPUR
ITA 1572/CHANDI/2019[2007-08]Status: Disposed15/12/2020AY 2007-08
SHRI ARUN KAUSHAL,PATIALA vs ITO, W-5, PATIALA
ITA 1238/CHANDI/2019[2012-13]Status: Disposed15/12/2020AY 2012-13
M/S CHANSAL EDUCATION SOCIETY,OACHGHAT vs ITO)EXEMPTION), SOLAN
ITA 1133/CHANDI/2019[2011-12]Status: Disposed15/12/2020AY 2011-12
HARVIN EXPORTS PVT. LTD.,DELHI vs ACIT, CC-II, CHANDIGARH
ITA 1072/CHANDI/2019[2010-11]Status: Disposed15/12/2020AY 2010-11
SAT PARKASH SINGH,LUDHIANA vs ITO, W-5(4), LUDHIANA
ITA 1211/CHANDI/2018[2012-13]Status: Disposed15/12/2020AY 2012-13
SHRI VEERWANT JAMALTA,ROHRU vs ITO, RAMPUR BUSHAHR
ITA 997/CHANDI/2019[2011-12]Status: Disposed14/12/2020AY 2011-12
SHRI VEERWANT JAMALTA,ROHRU vs ITO, RAMPUR BUSHAHR
ITA 996/CHANDI/2019[2011-12]Status: Disposed14/12/2020AY 2011-12
BHUVNESH GARG,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 17/CHANDI/2019[2015-16]Status: Disposed14/12/2020AY 2015-16
SHIVA PLY BOARDS PVT. LTD.,ROPAR vs ITO, W-2(2), ROPAR
ITA 1381/CHANDI/2019[2008-09]Status: Disposed14/12/2020AY 2008-09
JOGINDER SINGH,SANGRUR vs ITO, WARD, SUNAM
ITA 1277/CHANDI/2019[2010-11]Status: Disposed14/12/2020AY 2010-11
SMT. HARBANS KAUR,MOHALI vs ITO, WARD-6(3), MOHALI
ITA 1134/CHANDI/2019[2010-11]Status: Disposed14/12/2020AY 2010-11
SMT. MANSI PURI,LUDHIANA vs ITO,WARD-6(4), LUDHIANA
ITA 1117/CHANDI/2019[2011-12]Status: Disposed14/12/2020AY 2011-12
SH. VAIBHAV JAIN,LUDHIANA vs ITO, W-7(5), LUDHIANA
ITA 1100/CHANDI/2019[2014-15]Status: Disposed14/12/2020AY 2014-15
SH. DINESH KUMAR BANSAL,SAMANA vs ITO, WARD, SAMANA
ITA 1197/CHANDI/2018[2014-15]Status: Disposed14/12/2020AY 2014-15
SH. BHAGWANT SINGH HUF,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 1563/CHANDI/2017[2013-14]Status: Disposed14/12/2020AY 2013-14
M/S LEELA MERCANTILE PVT. LTD.,CHANDIGARH vs ITO, CHANDIGARH
ITA 342/CHANDI/2015[2011-12]Status: Disposed14/12/2020AY 2011-12
SMT. AISHWARYA GAUR,KURUKSHETRA vs ITO WARD-1, KURUKSHETRA
ITA 185/CHANDI/2020[2011-12]Status: Disposed10/12/2020AY 2011-12
DCIT, PARWANOO vs M/S MEDICEF PHARMA, BADDI
ITA 172/CHANDI/2020[2012-13]Status: Disposed9/12/2020AY 2012-13
M/S INTERNATIONAL CUSTOMER RELATED MANAGEMENT SERVICES PVT. LTD.,MOHALI vs DCIT, C-6(1), MOHALI
ITA 884/CHANDI/2018[2009-10]Status: Disposed9/12/2020AY 2009-10
