← All Benches
ITAT Chandigarh Bench
6,746 judgments
RANJIT SINGH,NARWANA vs ITO, W-2, JIND
ITA 941/CHANDI/2019[2011-12]Status: Disposed6/4/2021AY 2011-12
SHRI JASPAL SINGH,KURUKSHETRA vs INCOME TAX OFFICER, WARD 1, KURUKSHETRA
ITA 219/CHANDI/2019[2010-11]Status: Disposed6/4/2021AY 2010-11
M/S AMITT ENTERPRISES,LUDHIANA vs ITO, W-2(1), LUDHIANA
ITA 1520/CHANDI/2019[2016-17]Status: Disposed6/4/2021AY 2016-17
SHRI SURINDER SINGH,ROPAR vs ITO, W-2(2), ROPAR
ITA 1299/CHANDI/2019[2011-12]Status: Disposed6/4/2021AY 2011-12
M/S RELIANT INFRASTRUCTURE P. LTD.,CHANDIGARH vs ITO, W-2(3), CHANDIGARH
ITA 888/CHANDI/2019[2013-14]Status: Disposed2/4/2021AY 2013-14
KRISHAN KUMAR DHIMAN,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 791/CHANDI/2019[2012-13]Status: Disposed2/4/2021AY 2012-13
SHRI TARANJIT SINGH,LUDHIANA vs ACIT, C-II, LUDHIANA
ITA 1486/CHANDI/2019[2011-12]Status: Disposed2/4/2021AY 2011-12
SHRI SWARAN SINGH,LUDHIANA vs ITO, W-6(3), LUDHIANA
ITA 1169/CHANDI/2019[2011-12]Status: Disposed2/4/2021AY 2011-12
M/S SAN GREENS LTD.,LUDHIANA vs ITO, W-7(2), LUDHIANA
ITA 762/CHANDI/2019[2013-14]Status: Disposed31/3/2021AY 2013-14
SAGAR BANQUETS PVT. LTD.,CHANDIGARH vs ITO, W-5(1), CHANDIGARH
ITA 1585/CHANDI/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
M/S ULTIMATE AUTOMOBILES PVT. LTD.,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1447/CHANDI/2019[2012-13]Status: Disposed31/3/2021AY 2012-13
INDIAN RED CROSS SOCIETY,SOLAN vs ADDL. CIT (E), R-2, CHANDIGARH
ITA 1185/CHANDI/2019[2010-11]Status: Disposed31/3/2021AY 2010-11
ITO, W-4(3), CHANDIGARH vs SMT. RACHNA ARORA, CHANDIGARH
ITA 1112/CHANDI/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
M/S P.H. HOUSES PVT. LTD.,CHANDIGARH vs DCIT, C-5(1), CHANDIGARH
ITA 951/CHANDI/2018[2012-13]Status: Disposed31/3/2021AY 2012-13
STAR POULTRY FARM,PANCHKULA vs ACIT, CC-II, CHANDIGARH
ITA 149/CHANDI/2018[2009-10]Status: Disposed31/3/2021AY 2009-10
SH.SANJEEV SHARMA,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 699/CHANDI/2017[2009-10]Status: Disposed31/3/2021AY 2009-10
SARBAT THE BHALA GURMAT MISSION CHARITABLE TRUST,MOHALI vs CIT(EXEMPTION), CHANDIGARH
ITA 297/CHANDI/2020[2020-21]Status: Disposed30/3/2021AY 2020-21
RAINBOW INTERNATIONAL SOCIETY FOR EDUCATION (RISE),KANGRA vs CIT(EXEMPTION), CHANDIGARH
ITA 245/CHANDI/2020[2017-18]Status: Disposed30/3/2021AY 2017-18
SHRI JOGINDER KUMAR NAGPAL,CHANDIGARH vs ITO-WARD-3(2), CHANDIGARH
ITA 102/CHANDI/2020[2016-17]Status: Disposed30/3/2021AY 2016-17
M/S OAK CONSTRUCTIONS & PROPERTIES PVT. LTD.,SHIMLA vs ITO (TDS), SHIMLA
ITA 1106/CHANDI/2019[2014-15]Status: Disposed30/3/2021AY 2014-15