← All Benches
ITAT Chandigarh Bench
6,746 judgments
AMRIK SINGH BHULLAR,SANGRUR vs ITO, WARD, SANGRUR
ITA 1089/CHANDI/2019[2015-16]Status: Disposed29/4/2021AY 2015-16
BIBI BHANIJI BHALAI KENDAR CHARITABLE,LUDHIANA vs CIT(EXEMPTION), CHANDIGARH
ITA 238/CHANDI/2020[2018-19]Status: Disposed26/4/2021AY 2018-19
PARMINDER SINGH GREWAL,SANGRUR vs ITO, WARD, SANGRUR
ITA 1500/CHANDI/2019[2015-16]Status: Disposed21/4/2021AY 2015-16
DCIT, C-1(1), CHANDIGARH vs CHANDIGARH HOUSING BOARD, CHANDIGARH
ITA 1310/CHANDI/2019[2010-11]Status: Disposed21/4/2021AY 2010-11
SHRI SUNIL KUMAR,RAJPURA vs ITO, WARD, RAJPURA
ITA 820/CHANDI/2019[2006-07]Status: Disposed20/4/2021AY 2006-07
M/S TIBETAN DELEK HOSPITAL,DHARAMSHALA vs DCIT, (E), C-2, CHANDIGARH
ITA 750/CHANDI/2019[2010-11]Status: Disposed20/4/2021AY 2010-11
M/S IND SWIFT LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1501/CHANDI/2019[2002-03]Status: Disposed19/4/2021AY 2002-03
SHRI BINDER PAL MITTAL,CHANDIGARH vs DCIT, CC-1, CHANDIGARH
ITA 1297/CHANDI/2019[2010-11]Status: Disposed19/4/2021AY 2010-11
M/S VENKATESH TECHNOKRAFT PVT. LTD.,LUDHIANA vs ITO, W-1(5), LUDHIANA
ITA 1464/CHANDI/2018[2014-15]Status: Disposed19/4/2021AY 2014-15
M/S KAUR SAIN SPINNING & WEAVING MILLS LTD.,LUDHIANA vs ACIT, CC-II, LUDHIANA
ITA 1374/CHANDI/2019[2011-12]Status: Disposed16/4/2021AY 2011-12
MR.ATMA RAM CHAUHAN,SHIMLA vs ITO- WARD-1, SHIMLA
ITA 1142/CHANDI/2019[2015-16]Status: Disposed15/4/2021AY 2015-16
S. BALKAR SINGH,LUDHIANA vs ITO, W-3(2), LUDHIANA
ITA 1133/CHANDI/2018[2012-13]Status: Disposed12/4/2021AY 2012-13
THE LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs ACIT, LUDHIANA
ITA 398/CHANDI/2013[2005-06]Status: Disposed12/4/2021AY 2005-06
THE LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs DCIT, LUDHIANA
ITA 84/CHANDI/2012[2004-05]Status: Disposed12/4/2021AY 2004-05
THE LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs JCIT, LUDHIANA
ITA 54/CHANDI/2009[2004-05]Status: Disposed12/4/2021AY 2004-05
M/S THE LUDHIANA IMPROVEMENT TRUST,LUDHIANA vs DCIT, LUDHIANA
ITA 1040/CHANDI/2009[2005-06]Status: Disposed12/4/2021AY 2005-06
M/S S.D. MARKETING CO.,LUDHIANA vs ITO, W-III(3), LUDHIANA
ITA 596/CHANDI/2019[2013-14]Status: Disposed7/4/2021AY 2013-14
MR. BHUPINDER PAL SINGH,CHANDIGARH vs ITO, W-3(1), CHANDIGARH
ITA 1205/CHANDI/2019[2010-11]Status: Disposed7/4/2021AY 2010-11
M/S Y.D. SOLUTIONS,CHANDIGARH vs ITO, W-4(5), CHANDIGARH
ITA 852/CHANDI/2018[2014-15]Status: Disposed7/4/2021AY 2014-15
DCIT, CIRCLE, MANDI GOBINDGARH HQ, SIRHIND vs M/S SAHIL CONCAST (P) LTD., MANDI GOBINDGARH
ITA 959/CHANDI/2019[2012-13]Status: Disposed6/4/2021AY 2012-13