← All Benches
ITAT Chandigarh Bench
6,746 judgments
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 474/CHANDI/2016[2012-13]Status: Disposed7/11/2022AY 2012-13
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 473/CHANDI/2016[2011-12]Status: Disposed7/11/2022AY 2011-12
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 472/CHANDI/2016[2010-11]Status: Disposed7/11/2022AY 2010-11
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 471/CHANDI/2016[2009-10]Status: Disposed7/11/2022AY 2009-10
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 470/CHANDI/2016[2008-09]Status: Disposed7/11/2022AY 2008-09
KARNAIL SINGH vs THE ASSISTANT DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 469/CHANDI/2016[2007-08]Status: Disposed7/11/2022AY 2007-08
AMBER ENTERPRISES INDIA LIMITED,RAJPURA vs PR. C.I.T., PATIALA
ITA 422/CHANDI/2022[2017-18]Status: Disposed3/11/2022AY 2017-18
SH. GULSHAN KUMAR PROP. G.K. RESORTS,LUDHIANA vs DCIT CIRCLE-2, LUDHIANA
ITA 488/CHANDI/2022[2017-18]Status: Disposed31/10/2022AY 2017-18
M/S CHENAB CONSTRUCTION,SANGRUR vs PCIT, PATIALA
ITA 480/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S AMAR CONTRUCTION AND ENGINEER,SANGRUR vs PCTI, PATIALA
ITA 479/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S HIMALYAN CONSTRUCTION AND ENGINEERS,SANGRUR vs PCIT, PATIALA
ITA 478/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S ANAND ENGINEERS & CONTRACTORS,SANGURUR vs PR.CIT, PATIALA
ITA 477/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S ADARSH CONSTRUCTIONS AND ENGINEERS,SANGRUR vs PR.CIT, PATIALA
ITA 476/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S GANGA CONSTRUCTIONS,SANGURUR vs PCIT, PATIALA
ITA 475/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S HIND CONSTRUCTION ENGINEERS CONTRCTORS,SANGRUR vs PR.CIT, PATIALA
ITA 474/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S AMBEY ENGINEERS AND CONTRACTORS,NEW DELHI vs PR.CIT, PATIALA
ITA 473/CHANDI/2022[2012-13]Status: Disposed28/10/2022AY 2012-13
LATE SH. SHIV RAJ SINGH THROUGH LEGAL HEIR SMT. KAMLESH CHAUDHARY,SIRMOUR vs INCOME TAX OFFICER, NAHAN
ITA 380/CHANDI/2022[2012-13]Status: Disposed27/10/2022AY 2012-13
ACIT-CENTRAL CIRCLE -1, LUDHIANA vs M/S AARTI INTERNATIONAL LTD., LUDHIANA
ITA 102/CHANDI/2022[2011-12]Status: Disposed26/10/2022AY 2011-12
SH. ANIL TALWAR,CHANDIGARH vs PR.CIT-1, CHANDIGARH
ITA 19/CHANDI/2021[2015-16]Status: Disposed26/10/2022AY 2015-16
M/S KUBER ROLLER FLOUR MILLS,CHANDIGARH vs ITO-WARD-2(1), CHANDIGARH
ITA 145/CHANDI/2020[2011-12]Status: Disposed26/10/2022AY 2011-12
