← All Benches
ITAT Chandigarh Bench
6,746 judgments
DHIR ROADWAYS,CHANDIGARH vs PR. CIT, CHANDIGARH
ITA 278/CHANDI/2022[2015-16]Status: Disposed20/10/2022AY 2015-16
RADHA MITTAL,LUDHIANA vs ITO- WARD 7(3), LUDHIANA
ITA 1140/CHANDI/2019[2011-12]Status: Disposed18/10/2022AY 2011-12
ITO, W-2, BARNALA vs THE TRUCK OPERATOR UNION, BARNALA
ITA 893/CHANDI/2019[2015-16]Status: Disposed14/10/2022AY 2015-16
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1043/CHANDI/2018[2012-13]Status: Disposed11/10/2022AY 2012-13
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1042/CHANDI/2018[2011-12]Status: Disposed11/10/2022AY 2011-12
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1041/CHANDI/2018[2010-11]Status: Disposed11/10/2022AY 2010-11
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1040/CHANDI/2018[2009-10]Status: Disposed11/10/2022AY 2009-10
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1039/CHANDI/2018[2008-09]Status: Disposed11/10/2022AY 2008-09
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs ACIT, CC-II, CHANDIGARH
ITA 1038/CHANDI/2018[2007-08]Status: Disposed11/10/2022AY 2007-08
M/S OM CONTRACTOR AND ENGINEERS,SANGRUR vs PCIT, PATIALA
ITA 485/CHANDI/2022[2012-13]Status: Disposed30/9/2022AY 2012-13
M/S OMKAR ENGINEER AND CONTRACTOR,SANGRUR vs PCTI, PATIALA
ITA 484/CHANDI/2022[2012-13]Status: Disposed30/9/2022AY 2012-13
M/S MAA BHAGWATI ENTERPRISES,SANGRUR vs PCIT, PATIALA
ITA 483/CHANDI/2022[2012-13]Status: Disposed30/9/2022AY 2012-13
M/S TRIPUTI ENGINEER AND CONSTRUCTION,SANGRUR vs PCIT, PATIALA
ITA 482/CHANDI/2022[2012-13]Status: Disposed30/9/2022AY 2012-13
M/S SHIV SHAKTI CONSTRUCTION,SANGRUR vs PCIT, PATIALA
ITA 481/CHANDI/2022[2012-13]Status: Disposed30/9/2022AY 2012-13
SH. AMRIK SINGH GAREWAL,CHANDIGARH vs DCIT, CIRCLE -1, CHANDIGARH
ITA 543/CHANDI/2022[2018-19]Status: Disposed28/9/2022AY 2018-19
M/S BASANT MECHANICAL WORKS,LUDHIANA vs JCIT, CIRCLE IV, LUDHIANA
ITA 541/CHANDI/2022[2017-18]Status: Disposed28/9/2022AY 2017-18
M/S PIYUSH OVERSEAS PVT. LTD.,LUDHIANA vs THE DCIT, WARD 6 (1), LUDHIANA
ITA 419/CHANDI/2021[2018-19]Status: Disposed28/9/2022AY 2018-19
SHYAMA SHARMA CHARITABLE TRUST,BILASPUR vs CIT(E), CHANDIGARH
ITA 180/CHANDI/2021[2021-22]Status: Disposed28/9/2022AY 2021-22
M/S GURMAT PARCHAR SABHA,CHANDIGARH vs CIT(EXEMPTION), CHANDIGARH
ITA 184/CHANDI/2020[-]Status: Disposed28/9/2022
SH. TEJINDER SINGH,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 574/CHANDI/2018[2013-14]Status: Disposed28/9/2022AY 2013-14