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ITAT Chandigarh Bench

6,746 judgments

KAILASH TYAGI,YAMUNANAGAR vs INCOME TAX OFFICER, WARD-2, YAMUNANAGAR

ITA 698/CHANDI/2025[2012-13]Status: Disposed27/8/2025AY 2012-13

the final hearing.

ITO, WARD-5(5), CHANDIGARH, CHANDIGARH vs CEPHAM DAIRY DEVELOPMENT LIMITED, CHANDIGARH

ITA 347/CHANDI/2025[2016-17]Status: Disposed27/8/2025AY 2016-17

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ANISH GARG,PATIALA vs ACIT/ DCIT CEN CIR, PATIALA

ITA 284/CHANDI/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

ANISH GARG,PATIALA vs ACIT/ DCIT CEN CIR, PATIALA

ITA 282/CHANDI/2025[2015-16]Status: Disposed27/8/2025AY 2015-16

SHRI LALIET KUMAR (Judicial Member)

ANISH GARG,PATIALA vs ACIT/ DCIT CEN CIR, PATIALA

ITA 281/CHANDI/2025[2014-15]Status: Disposed27/8/2025AY 2014-15

SHRI LALIET KUMAR (Judicial Member)

ANISH GARG,PATIALA vs ACIT/ DCIT CEN CIR,, PATIALA

ITA 280/CHANDI/2025[2013-14]Status: Disposed27/8/2025AY 2013-14

SHRI LALIET KUMAR (Judicial Member)

INCOME TAX OFFICER, WARD-1, , JAGRAON vs PIARA SINGH GILL, VPO JHORRAN

ITA 230/CHANDI/2025[2020-21]Status: Disposed27/8/2025AY 2020-21

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, SIRHIND vs J M G GREENS PROMOTERS & DEVELOPERS, SIRHIND

ITA 223/CHANDI/2025[2012-13]Status: Disposed27/8/2025AY 2012-13

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

THE BIBIPUR PRIMARY AGRICULTURE CO OP SOCIETY LIMITED,VILLAGE BIBIPUR, DISTT. JIND vs INCOME-TAX OFFICER, WARD-1, JIND, WARD-, JIND

ITA 213/CHANDI/2025[2018-19]Status: Disposed27/8/2025AY 2018-19

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SHYAM CHAND,KULLU vs ITO WARD KULLU, KULLU

ITA 211/CHANDI/2025[2015-16]Status: Disposed27/8/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, LUDHIANA vs SD MARKETTING CO, LUDHIANA

ITA 2/CHANDI/2025[2011]Status: Disposed27/8/2025

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

BHUPINDER PAUL MAHAJAN,MANDI vs DCIT CPC, BENGALURU

ITA 1194/CHANDI/2024[2021-22]Status: Disposed27/8/2025AY 2021-22

the Tribunal against the order of the ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 13.11.2024 passed for assessment year 2021-22.

K.C. SOCIAL WELFARE TRUST (REGD.),NAWANSHAHR vs ACIT EXEMPTION, CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 1100/CHANDI/2024[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

AJAY GUPTA ,CHANDIGARH vs COMMINISSIONER OF INCOME TAX (APPEAL), CHANDIGARH

ITA 1015/CHANDI/2024[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SH. INDER SINGH (DECEASED) THROUGH L/H SMT. SWARAN KAUR,YAMUNA NAGAR vs ITO, WARD-5, YAMUNA NAGAR

ITA 94/CHANDI/2023[2011-12]Status: Disposed27/8/2025AY 2011-12

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S G.S.AUTOCOMP PVT.LTD.,,LUDHIANA vs ACIT-CC-II, LUDHIANA

ITA 76/CHANDI/2020[2015-16]Status: Disposed27/8/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SATISH KUMAR SHARMA,PINJORE vs COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 696/CHANDI/2025[2012-2013]Status: Disposed26/8/2025AY 2012-2013

SHRI. LALIET KUMAR (Judicial Member)

CHARAN SINGH,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA,

ITA 685/CHANDI/2025[2022-23]Status: Disposed26/8/2025AY 2022-23

the tribunal.

AJIT SINGH,PATIALA vs ITO, PATIALA

ITA 158/CHANDI/2025[2012-13]Status: Disposed26/8/2025AY 2012-13

SHRI. LALIET KUMAR (Judicial Member)

ASHU RANI,YAMUNA NAGAR vs COMMISSIONER APPEAL, NEW DELHI

ITA 683/CHANDI/2025[2019-2020]Status: Disposed25/8/2025AY 2019-2020

SHRI. LALIET KUMAR (Judicial Member)