SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1152/CHD/2014 निर्धारण वर्ष / Assessment Year : 2010-11 Mr. Ashish Arora, B-2, Kitchlu Nagar, Ludhiana बनाम Vs. The DCIT Circle III, Rishi Nagar, Ludhiana स्थायी लेखा सं./ PAN NO: ADKPA1111B अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( PHYSICAL HEARING ) निर्धारिती की ओर से/Assessee by : Sh. Sudhir Sehgal, Advocate राजस्व की ओर से/ Revenue by : Sh. Manav Bansal, CIT DR सुनवाई की तारीख/Date of H

ITAT Chandigarh Bench

M/S VALCO INDUSTRIES LTD.,CHANDIGARH vs DCIT-CC-1, CHANDIGARH

DCIT CC-1, LUDHIANA vs M/S OSWAL FASHION (P) LTD., G.T.ROAD (WEST), JALANDHAR BYE PASS, LUDHIANA

AMARDEEP SANDHU,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

LABH SINGH PANCHKULA,PANCHKULA vs INCOME TAX OFFICER, WARD 2, PANCHKULA, PANCHKULA

LABH SINGH,PANCHKULA vs INCOME TAX OFFICER, WARD NO 2, PANCHKULA

LABH SINGH,PANCHKULA vs INCOME TAX OFFICER WARD NO 2, PANCHKULA

CHANDAN BANSAL,PANCHKULA vs COMMISSIONER OF INCOME TAX (APPEALS) , DELHI

INCOME TAX OFFICER, LUDHIANA vs ANUP BANSAL, LUDHIANA

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA , LUDHIANA vs AB ALCOBEV PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, LUDHIANA vs AB ALCOBEV PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, LUDHIANA vs AB ALCOBEV PRIVATE LIMITED, DELHI

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2 LUDHIANA, LUDHIANA vs AB ALCOBEV PRIVATE LIMITED , DELHI

DCIT, CC-3, LUDHIANA, KITCHLU NAGAR vs MANI RAM BALWANT RAI HUF, CIVIL LINES

MR. ASHISH ARORA,LUDHIANA vs DCIT, LUDHIANA

KEHAR SINGH,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA

INCOME TAX OFFICER, LUDHIANA vs DAVINDER PAL SINGH, LUDHIANA

MAHINDER PAL,MANDI vs INCOME TAX OFFICER, MANDI

GURMEET SINGH,PUNJAB vs ITO, WARD-2(2), ROPAR, PUNJAB

GURMEET SINGH,PUNJAB vs ITO, WARD-2(2), ROPAR, PUNJAB

INCOME TAX OFFICER, CHANDIGARH vs EMBEE FINANCIAL SERVICES LIMITED, CHANDIGARH