← All Benches
ITAT Bangalore Bench
18,435 judgments
GLEN WILLIAMS,BANGALORE vs ASST. CIT, BANGALORE
ITA 1078/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
KOCHI PROPETY DEVELOPERS P. LTD.,BANGALORE vs CIT, BANGALORE
ITA 612/BANG/2015[2006-07]Status: Disposed3/8/2015AY 2006-07
ANANDA SOCIAL AND EDUCATIONAL TRUST,BANGALORE vs DY.DIT, BANGALORE
ITA 917/BANG/2014[2001-02]Status: Disposed31/7/2015AY 2001-02
ANANDA SOCIAL AND EDUCATIONAL TRUST,BANGALORE vs DY.DIT, BANGALORE
ITA 912/BANG/2014[1996-97]Status: Disposed31/7/2015AY 1996-97
DCIT, BANGALORE vs M/S MPHASIS LIMITED, BANGALORE
ITA 677/BANG/2014[2004-05]Status: Disposed31/7/2015AY 2004-05
T D SATYAN(HUF),CHICKMAGALUR vs COMMISSIONER OF INCOME TAX, MYSORE
ITA 1482/BANG/2014[2007-08]Status: Disposed31/7/2015AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M.S SASKEN COMMUNICATIONS TECHNOLOGIES LTD, BANGALORE
ITA 1253/BANG/2014[2005-06]Status: Disposed31/7/2015AY 2005-06
SMT. HEMA KRISHNAMURTHY vs ITO,
ITA 511/BANG/2013[2005-06]Status: Disposed31/7/2015AY 2005-06
GXS INDIA TECHNOLOGY CENTRE PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1444/BANG/2012[2008-09]Status: Disposed31/7/2015AY 2008-09
DCIT, BANGALORE vs M/S APOLLO POWER SYSTEMS PVT. LTD., BANGALORE
ITA 529/BANG/2015[2011-12]Status: Disposed30/7/2015AY 2011-12
DCIT, BANGALORE vs M/S ADISHWAR INDIA LIMITED, BANGALORE
ITA 527/BANG/2015[2011-12]Status: Disposed30/7/2015AY 2011-12
DCIT, BANGALORE vs M/S ADECCO INDIA PVT. LTD., BANGALORE
ITA 526/BANG/2015[2011-12]Status: Disposed30/7/2015AY 2011-12
DCIT, BANGALORE vs M/S ASM TECHNOLOGIES LIMITED, BANGALORE
ITA 524/BANG/2015[2010-11]Status: Disposed30/7/2015AY 2010-11
DCIT, BANGALORE vs M/S AVASARALA TECHNOLOGIES LTD., BANGALORE
ITA 523/BANG/2015[2011-12]Status: Disposed30/7/2015AY 2011-12
NOVO NORDISK INDIA PRIVATE LIMITED vs DCIT, BANGALORE
ITA 146/BANG/2015[2010-11]Status: Disposed30/7/2015AY 2010-11
C.K. RAMAKRISHNA,BANGALORE vs ITO, BANGALORE
ITA 550/BANG/2014[2009-10]Status: Disposed30/7/2015AY 2009-10
SRI. JAYARAM SUVARNA,UDUPI vs DCIT, UDUPI
ITA 1519/BANG/2014[2006-07]Status: Disposed30/7/2015AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INFOSYS BPO LTD, BANGALORE
ITA 1320/BANG/2014[2005-06]Status: Disposed30/7/2015AY 2005-06
DEPUTYCOMMISSIONER OF INCOME TAX, BANGALORE vs M/S INDIAN BREWERY & DISTILLERY P LTD, BANGALORE
ITA 1286/BANG/2014[2011-12]Status: Disposed30/7/2015AY 2011-12
M/S KARNATAKA STATE BEVERAGES CORPORATION LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1282/BANG/2014[2004-05]Status: Disposed30/7/2015AY 2004-05