← All Benches
ITAT Bangalore Bench
18,435 judgments
INFOSYS BPO LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1265/BANG/2014[2005-06]Status: Disposed30/7/2015AY 2005-06
M/S L K TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOMETAX, BANGALORE
ITA 1259/BANG/2014[2000-01]Status: Disposed30/7/2015AY 2000-01
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(5), BANGALORE vs M/S W S TEST SYSTEMS P LTD, BANGALORE
ITA 1241/BANG/2014[2010-11]Status: Disposed30/7/2015AY 2010-11
SRI VENKATACHALAPATHY RAMESH BABU,BANGALORE vs INCOME TAX OFFICER,WARD7(3), BANGALORE
ITA 1204/BANG/2014[2008-09]Status: Disposed30/7/2015AY 2008-09
MANYATHA PROMOTERS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1165/BANG/2014[2008-09]Status: Disposed30/7/2015AY 2008-09
SRI K MALLIKARJUNA,BELLARY vs COMMISSIONER OF INCOME TAX, GULBARGA
ITA 1109/BANG/2014[2009-10]Status: Disposed30/7/2015AY 2009-10
INCOME-TAX OFFICER, WARD 1-(1), BANGALORE vs SATYANARAYAN VIVEK KUMAR(HUF), BANGALORE
ITA 1074/BANG/2014[2006-07]Status: Disposed30/7/2015AY 2006-07
SMT. PADMINI RAMACHANDRAN,BANGALORE vs ITO, BANGALORE
ITA 1002/BANG/2014[2006-07]Status: Disposed30/7/2015AY 2006-07
DCIT, BANGALORE vs M/S KODIAK NETWORKS INDIA PVT. LTD., BANGALORE
ITA 532/BANG/2013[2005-06]Status: Disposed30/7/2015AY 2005-06
M/S TEXAS INSTRUMENTS (INDIA ) PRIVATE LIMITED,BANGALORE vs ADDLCIT, BANGALORE
ITA 1448/BANG/2013[2009-10]Status: Disposed30/7/2015AY 2009-10
JCIT, BANGALORE vs M/S TEXAS INSTRUMENTS, BANGALORE
ITA 1411/BANG/2013[2009-10]Status: Disposed30/7/2015AY 2009-10
DCIT, BANGALORE vs M/S QUALITY ENGINNERING & SOFTWARE TECHNOLOGIES PVT. LTD., BANGALORE
ITA 807/BANG/2012[2007-08]Status: Disposed30/7/2015AY 2007-08
ACIT, BANGALORE vs M/S IRON MOUNTAIN INFORMATION MANAGEMENT INDIA (P) LTD., BANGALORE
ITA 445/BANG/2012[2005-06]Status: Disposed30/7/2015AY 2005-06
ABB AS,BANGALORE vs DY.D.I.T., BANGALORE
ITA 1497/BANG/2012[2009-10]Status: Disposed30/7/2015AY 2009-10
SUN GARD SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1487/BANG/2012[2008-09]Status: Disposed30/7/2015AY 2008-09
ACIT, BANGALORE vs M/S ASHED PROPERTIES AND INVESTMENTS PVT. LTD., BANGALORE
ITA 1302/BANG/2012[2008-09]Status: Disposed30/7/2015AY 2008-09
SRI.P. SHYAMARAJU,BANGALORE vs CIT, BANGALORE
ITA 612/BANG/2011[2003-04]Status: Disposed30/7/2015AY 2003-04
SMT. UMA PRASAD,BANGALORE vs DCIT, BANGALORE
ITA 323/BANG/2011[2005-06]Status: Disposed30/7/2015AY 2005-06
M/S. THOUGHT WORKS TECHNOLOGIES (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1326/BANG/2010[2006-07]Status: Disposed30/7/2015AY 2006-07
M/S. I GATE GLOBAL SOLUTIONS LTD.,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1239/BANG/2010[2006-07]Status: Disposed30/7/2015AY 2006-07