← All Benches
ITAT Bangalore Bench
18,435 judgments
DCIT, BANGALORE vs M/S SKETA SOFTWARE PVT. LTD., BANGALORE
ITA 385/BANG/2014[2006-07]Status: Disposed12/8/2015AY 2006-07
CELLWORKS RESEARCH INDIA P. LTD. vs ITO,
ITA 255/BANG/2014[2009-10]Status: Disposed12/8/2015AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE vs M/S NXP SEMICONDUCTORS I P LTD, BANGALORE
ITA 1662/BANG/2014[2009-10]Status: Disposed12/8/2015AY 2009-10
CANARA BANK,BANGALORE vs INCOME TAX OFFICER(TDS), BANGALORE
ITA 1476/BANG/2014[2012-13]Status: Disposed12/8/2015AY 2012-13
S.K. SREENIVASA vs DCIT,
ITA 1205/BANG/2013[2007-08]Status: Disposed12/8/2015AY 2007-08
SMT. ARCHANA ANAND KUMAR,BANGALORE vs ITO, BANGALORE
ITA 841/BANG/2012[2006-07]Status: Disposed11/8/2015AY 2006-07
ASST.C.I.T., MANGALORE vs MR. SUNDARA DEREBAIL POOJARY, MANGALORE
ITA 625/BANG/2015[2011-12]Status: Disposed7/8/2015AY 2011-12
ASST.C.I.T., MANGALORE vs M/S MEGHA FRUIT PROCESSING PVT. LTD., PUTTUR
ITA 613/BANG/2015[2011-12]Status: Disposed7/8/2015AY 2011-12
ITO, BANGALORE vs SRI. NARENDRA REDDY THAPPETTA, BANGALORE
ITA 605/BANG/2015[2010-11]Status: Disposed7/8/2015AY 2010-11
SLK SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 604/BANG/2015[2010-11]Status: Disposed7/8/2015AY 2010-11
DCIT, UDUPI vs M/S ACADEMY OF GENERAL EDUCATION, MANIPAL
ITA 636/BANG/2014[2011-12]Status: Disposed7/8/2015AY 2011-12
AHED BUILDERS INC.,BANGALORE vs ACIT, BANGALORE
ITA 574/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
M/S MARUTHI CLOTHING CO.,BANGALORE vs ACIT, BANGALORE
ITA 541/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs SRI RAMAMURTHY JAYAVELU, BANGALORE
ITA 1692/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
INTUIT TECHNOLOGY SERVICES P LTD,BANGALORE vs COMMISSIONER OF INCOME TAX(APPEALS)-IV, BANGALORE
ITA 1665/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
INCOME TAX OFFICER, WARD-2, VIJAYAPUR vs THE ADIL AMANAT CO.OP CREDIT SOCIETY LTD, VIJAYAPUR
ITA 1660/BANG/2014[2010-11]Status: Disposed7/8/2015AY 2010-11
DCIT, BANGALORE vs M/S SPA COMPUTERS PVT. LTD., BANGALORE
ITA 1570/BANG/2014[2010-11]Status: Disposed7/8/2015AY 2010-11
ASST.C.I.T., BANGALORE vs M/S MYSORE MINERALS LIMITED, BANGALORE
ITA 1496/BANG/2014[2010-11]Status: Disposed7/8/2015AY 2010-11
INCOME TAX OFFICER, WARD-11(1), BANGALORE vs M/S CARREMEN SILVERCAST CLOTHING(I)P LTD, BANGALORE
ITA 1374/BANG/2014[2009-10]Status: Disposed7/8/2015AY 2009-10
M/S NARAYANA HRUDAYALAYA (P)LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1281/BANG/2014[2010-11]Status: Disposed7/8/2015AY 2010-11
