← All Benches
ITAT Bangalore Bench
18,441 judgments
G. PRASAD REDDY,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 85/BANG/2015[2005-06]Status: Disposed3/3/2017AY 2005-06
M/S SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs ADDL C.I.T., BANGALORE
ITA 55/BANG/2015[2009-10]Status: Disposed3/3/2017AY 2009-10
M/S LAKSHMINARAYANA MINING COMPANY,BANGALORE vs DCIT, BANGALORE
ITA 379/BANG/2015[2009-10]Status: Disposed3/3/2017AY 2009-10
M/S LOGITECH ENGINEERING & DESIGN INDIA PRIVATE LIMITED,CHENNAI vs DCIT, BANGALORE
ITA 287/BANG/2015[2010-11]Status: Disposed3/3/2017AY 2010-11
ASST.C.I.T., HUBLI vs SHRI. HARIJIVANDAS J PATADIA, HUBLI
ITA 1177/BANG/2015[2008-09]Status: Disposed3/3/2017AY 2008-09
DCIT vs M/S GOOGLE INDIA PVT. LTD.,
ITA 1298/BANG/2013[2005-06]Status: Disposed3/3/2017AY 2005-06
M/S. G. R. DEVELOPERS,BANGALORE vs ACIT, BANGALORE
ITA 1439/BANG/2010[2007-08]Status: Disposed3/3/2017AY 2007-08
K.M. BOPANNA (HUF),KODAGU vs DCIT, HASSAN
ITA 1118/BANG/2015[2011-12]Status: Disposed1/3/2017AY 2011-12
DCIT, HASSAN vs M/S K.M. BOPANNA (HUF), KODAGU
ITA 1083/BANG/2015[2011-12]Status: Disposed1/3/2017AY 2011-12
INCOME TAX OFFICER, BANGALORE vs MS.DIVYA CHETANA, BANGALORE
ITA 2273/BANG/2016[2005-06]Status: Disposed28/2/2017AY 2005-06
M/S.LAKSHMI STEEL TRADERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2249/BANG/2016[2012-13]Status: Disposed28/2/2017AY 2012-13
SHRI. S.M.REVANA SIDDAIAH, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, GULBARGA
ITA 2202/BANG/2016[2013-14]Status: Disposed28/2/2017AY 2013-14
SHRI.BIJUKUMAR SADASIVAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2188/BANG/2016[2011-12]Status: Disposed28/2/2017AY 2011-12
SHRI.JOSEPH DEVADASS,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2150/BANG/2016[2008-09]Status: Disposed28/2/2017AY 2008-09
SREE UDAYA RAVI SOUHARDHA PATTINA SAHAKARI NIYAMITA,TIPTUR vs ITO-WARD-1, TIPTUR
ITA 2018/BANG/2016[2012-13]Status: Disposed28/2/2017AY 2012-13
ITO-WARD-1, RAICHUR vs M/S. SRI.SEETA RAMAIAH SETTY CHIGARAMBATLA, RAICHUR
ITA 1632/BANG/2016[2008-09]Status: Disposed28/2/2017AY 2008-09
JUPITER CAPIAL P. LTD. vs CIT, BANGALORE
ITA 253/BANG/2014[2009-10]Status: Disposed28/2/2017AY 2009-10
MAGMA DESIGN AUTOMATION I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1279/BANG/2014[2009-10]Status: Disposed28/2/2017AY 2009-10
M/S JUPITER CAPITAL (P) LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 60/BANG/2012[2008-09]Status: Disposed28/2/2017AY 2008-09
ACIT, BANGALORE vs M/S JUPITER CAPITAL (P) LTD., BANGALORE
ITA 282/BANG/2012[2008-09]Status: Disposed28/2/2017AY 2008-09
