← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S SUTURES INDIA P LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1397/BANG/2014[2010-11]Status: Disposed15/3/2017AY 2010-11
M/S SUTURES INDIA P. LTD. vs JCIT,
ITA 872/BANG/2013[2009-10]Status: Disposed15/3/2017AY 2009-10
M/S AXA TECHNOLOGIES SHARED SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 12/BANG/2013[2008-09]Status: Disposed15/3/2017AY 2008-09
DCIT, BANGALORE vs M/S SUDARSHAN SILKS, BANGALORE
ITA 1225/BANG/2011[2007-08]Status: Disposed15/3/2017AY 2007-08
DCIT vs M/S ELECTRONICS FOR IMAGING INDIA PVT. LTD.,
ITA 462/BANG/2013[2005-06]Status: Disposed10/3/2017AY 2005-06
FLUGHAFEN ZURICH AG,BANGALORE vs DDIT INTERNATIONAL TAXATION, BANGALORE
ITA 1525/BANG/2010[2007-08]Status: Disposed10/3/2017AY 2007-08
SRI. K GOPAL RAJU,BANGALORE vs ITO, BANGALORE
ITA 1096/BANG/2016[2001-02]Status: Disposed9/3/2017AY 2001-02
ASST.C.I.T., BANGALORE vs M/S BALAJI AGENCIES, BANGALORE
ITA 495/BANG/2016[2011-12]Status: Disposed8/3/2017AY 2011-12
SRI. M. RAMANAYAKA,SANDUR vs DCIT, BELLARY
ITA 429/BANG/2016[2008-09]Status: Disposed8/3/2017AY 2008-09
DHANYA AGROINDUSTRIAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 161/BANG/2016[2011-12]Status: Disposed8/3/2017AY 2011-12
SRI. C. SHANKAR REDDY,BANGALORE vs DCIT, BANGALORE
ITA 1492/BANG/2015[2013-14]Status: Disposed8/3/2017AY 2013-14
SRI. C. SHANKAR REDDY,BANGALORE vs DCIT, BANGALORE
ITA 1491/BANG/2015[2012-13]Status: Disposed8/3/2017AY 2012-13
SRI. C. SHANKAR REDDY,BANGALORE vs DCIT, BANGALORE
ITA 1490/BANG/2015[2011-12]Status: Disposed8/3/2017AY 2011-12
ITO, MANGALORE vs PRITHVI DEVELOPERS AND BUILDERS, MANGALORE
ITA 732/BANG/2016[2010-11]Status: Disposed7/3/2017AY 2010-11
ASST.C.I.T., BANGALORE vs M/S MILLIPORE (INDIA) LTD., BANGALORE
ITA 327/BANG/2015[2009-10]Status: Disposed7/3/2017AY 2009-10
SMT. S.M. CONTRACTOR,HUBLI vs ITO, BANGALORE
ITA 1158/BANG/2016[2001-02]Status: Disposed6/3/2017AY 2001-02
ITO, SHIMOGA vs M/S MALENADU CREDIT CO-OP SOCIETY LTD., SHIMOGA
ITA 786/BANG/2016[2010-11]Status: Disposed3/3/2017AY 2010-11
M/S PADMINI PRODUCTS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 527/BANG/2016[2012-13]Status: Disposed3/3/2017AY 2012-13
M/S.HUBLI CIGARETTE CENTRE,HUBLI vs INCOME TAX OFFICER, BANGALORE
ITA 2175/BANG/2016[2012-13]Status: Disposed3/3/2017AY 2012-13
DCIT, BANGALORE vs M/S W.S. ATKINS (INDIA) PVT. LTD., BANGALORE
ITA 1083/BANG/2016[2011-12]Status: Disposed3/3/2017AY 2011-12