← All Benches

ITAT Bangalore Bench

18,441 judgments

ASST.C.I.T., BANGALORE vs M/S CURAM SOFTWARE INTERNATIONAL PVT. LTD., BANGALORE

ITA 499/BANG/2015[2010-11]Status: Disposed21/3/2017AY 2010-11

TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1568/BANG/2012[2008-09]Status: Disposed21/3/2017AY 2008-09

DR.VEENA GIRIYAPUR,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 1/BANG/2017[2006-07]Status: Disposed17/3/2017AY 2006-07

SMT. SHYAMALA JAIRAJ,BANGALORE vs ITO, BANGALORE

ITA 818/BANG/2016[1986-87]Status: Disposed17/3/2017AY 1986-87

DCIT, SHIMOGA vs M/S CITY CO-OPERATIVE BANK, SHIMOGA

ITA 790/BANG/2016[2009-10]Status: Disposed17/3/2017AY 2009-10

DCIT, SHIMOGA vs M/S CITY CO-OPERATIVE BANK, SHIMOGA

ITA 789/BANG/2016[2008-09]Status: Disposed17/3/2017AY 2008-09

STATE BANK OF INDIA,KUDITHINI vs CIT, GULBARGA

ITA 51/BANG/2016[2012-13]Status: Disposed17/3/2017AY 2012-13

SHRI.MUKESH KUMAR SOLANKI,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2168/BANG/2016[2008-09]Status: Disposed17/3/2017AY 2008-09

ITO WARD-3(2)(2), BANGALORE vs M/S. SREE BHYRAVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD., BANGALORE

ITA 2062/BANG/2016[2012-13]Status: Disposed17/3/2017AY 2012-13

SHRI. KAMLESH H SHAH(HUF),BANGALORE vs ITO-WARD-6(2), BANGALORE

ITA 1425/BANG/2016[2006-07]Status: Disposed17/3/2017AY 2006-07

ITO, BANGALORE vs M/S BANK NOTE PAPER MILL INDIA (P) LTD., BANGALORE

ITA 692/BANG/2015[2011-12]Status: Disposed17/3/2017AY 2011-12

SRI. H. NAGARAJA,BANGALORE vs CIT, BANGALORE

ITA 613/BANG/2014[2008-09]Status: Disposed17/3/2017AY 2008-09

AVESTHAGEN LTD. vs DY DIT,

ITA 884/BANG/2013[2009-10]Status: Disposed17/3/2017AY 2009-10

SUNQUEST INFORAMTION SYSTEMS INDIA PVT. LTD. vs JCIT,

ITA 79/BANG/2013[2008-09]Status: Disposed17/3/2017AY 2008-09

DCIT vs M/S E4E BUSINESS SOLUTIONS P. LTD., BANGALORE

ITA 1763/BANG/2013[2004-05]Status: Disposed17/3/2017AY 2004-05

ACIT CIRCLE - 12(3) vs M/S SUNQUEST INFORMATION SYSTEMS (INDIA) PVT. LTD., BANGALORE

ITA 112/BANG/2013[2008-09]Status: Disposed17/3/2017AY 2008-09

MR.LALIT KUMAR RAICHUR,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2100/BANG/2016[2009-10]Status: Disposed15/3/2017AY 2009-10

M/S.BINDU AGRO PRODUCTS,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2081/BANG/2016[2012-13]Status: Disposed15/3/2017AY 2012-13

M/S. HINDUJA LAND DEVELOPMENT PVT. LTD.,BANGALORE vs ACIT-CIRCLE-11(4), BANGALORE

ITA 1784/BANG/2016[2006-07]Status: Disposed15/3/2017AY 2006-07

MRS. BHARATHI JAIN,BANGALORE vs CIT, BANGALORE

ITA 1302/BANG/2015[2009-10]Status: Disposed15/3/2017AY 2009-10