← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S.SYMBOL TECHNOLOGIES INDIA PVT.LTD.,BANGALORE vs DCIT- CIRCLE-6(1)(2), BANGALORE
ITA 2006/BANG/2016[2012-13]Status: Disposed30/3/2017AY 2012-13
M. SUNIL KUMAR,KGF vs DCIT, BANGALORE
ITA 1144/BANG/2016[2012-13]Status: Disposed28/3/2017AY 2012-13
M/S.RAO COMPUTERS CONSULTANTS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 301/BANG/2017[2009-2010]Status: Disposed24/3/2017AY 2009-2010
DR.K.BALARAMAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 25/BANG/2017[2008-09]Status: Disposed24/3/2017AY 2008-09
DR.K.BALARAMAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 24/BANG/2017[2007-08]Status: Disposed24/3/2017AY 2007-08
VAIDYA NARAYANAN SUNDARAM,BANGALORE vs ITO, BANGALORE
ITA 995/BANG/2016[2010-11]Status: Disposed24/3/2017AY 2010-11
SREE SESHACHALA BUILDERS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 975/BANG/2016[2012-13]Status: Disposed24/3/2017AY 2012-13
SREE SESHACHALA BUILDERS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 974/BANG/2016[2011-12]Status: Disposed24/3/2017AY 2011-12
ITO, HUBLI vs SMT. FATIMA N BAGWAN, HUBLI
ITA 745/BANG/2016[2009-10]Status: Disposed24/3/2017AY 2009-10
ITO, HUBLI vs SRI. RAHEESAHMED N BAGWAN, HUBLI
ITA 743/BANG/2016[2009-10]Status: Disposed24/3/2017AY 2009-10
ITO, HUBLI vs SRI. RAHEESAHMED N BAGWAN, HUBLI
ITA 742/BANG/2016[2008-09]Status: Disposed24/3/2017AY 2008-09
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 741/BANG/2016[2010-11]Status: Disposed24/3/2017AY 2010-11
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 740/BANG/2016[2009-10]Status: Disposed24/3/2017AY 2009-10
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 739/BANG/2016[2008-09]Status: Disposed24/3/2017AY 2008-09
M/S. CITRIX R & D INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1373/BANG/2010[2006-07]Status: Disposed24/3/2017AY 2006-07
U.L. INDIA PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 180/BANG/2012[2003-04]Status: Disposed23/3/2017AY 2003-04
DCIT, BANGALORE vs M/S TARAMS SOFTWARE TECHNOLOGIES PVT. LTD., BANGALORE
ITA 806/BANG/2016[2011-12]Status: Disposed22/3/2017AY 2011-12
SRI.INDUDHAR,DAVANGERE vs INCOME TAX OFFICER, DAVANGERE
ITA 2281/BANG/2016[2009-2010]Status: Disposed22/3/2017AY 2009-2010
SRI.R.P.NARAYANA RAO,MYSORE vs INCOME TAX OFFICER, MYSORE
ITA 2176/BANG/2016[2008-09]Status: Disposed22/3/2017AY 2008-09
M/S CONERGY ENERGY SYSTEMS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 584/BANG/2015[2010-11]Status: Disposed22/3/2017AY 2010-11
