U.L. INDIA PRIVATE LIMITED,BANGALORE vs. CIT, BANGALORE

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ITA 180/BANG/2012Status: DisposedITAT Bangalore23 March 2017AY 2003-041 pages

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Income Tax Appellate Tribunal, BANGALORE BENCH, ‘A’, BANGALORE

Before: SHRI A.K GARODIASHRI LALIET KUMAR

For Appellant: Shri Ujwal Tewari, C.A Assessee by : Ms. Swapna Das, JCIT

Appellant by : Shri Ujwal Tewari, C.A Assessee by : Ms. Swapna Das, JCIT Date of Hearing : 22-02-2017 Date of Pronouncement : 22-03-2017 O R D E R

PER LALIET KUMAR, JUDICIAL MEMBER This appeal is by the assessee which is directed against the order passed by the Commissioner of Income-tax (Appeals) – IV dated 30/11/201 for the assessment year 2003-04.

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