← All Benches
ITAT Bangalore Bench
18,441 judgments
MS. ABHA JHOL,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2050/BANG/2016[2009-10]Status: Disposed23/2/2017AY 2009-10
SYNCHRONOSS TECHNOLOGIES INDIA PVT LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2032/BANG/2016[2008-09]Status: Disposed23/2/2017AY 2008-09
SRI. ASHOK G TENGINKAI,HUBLI vs ITO-WARD-3(2), HUBLI
ITA 1909/BANG/2016[2007-08]Status: Disposed23/2/2017AY 2007-08
SHRI. SANJAY BALLAMBAT PAI,BANGALORE vs ACIT CIRCLE-14(1), BANGALORE
ITA 1824/BANG/2016[2010-11]Status: Disposed23/2/2017AY 2010-11
SRI. BASAVARAJ SRIRAJ,BANGALORE vs ITO-WARD-2(3)(3), BANGALORE
ITA 1750/BANG/2016[2013-10]Status: Disposed23/2/2017AY 2013-10
SHRI. GURUPRASAD R,BANGALORE vs ITO-WARD-3(2)(1), BANGALORE
ITA 1652/BANG/2016[2009-10]Status: Disposed23/2/2017AY 2009-10
SMT. PARVATHAMMA,BANGALORE vs ITO WARD-5(2)(4), BANGARPET
ITA 1571/BANG/2016[2007-08]Status: Disposed23/2/2017AY 2007-08
M/S. CHEMSWORTH PRIVATE LIMITED,BANGALORE vs ITO, WARD-11(1), BANGALORE
ITA 1415/BANG/2016[2009-10]Status: Disposed23/2/2017AY 2009-10
INCOME-TAX OFFICER,HUBLI vs M/S. CORPORATE DEVELOPERS, HUBLI
ITA 1295/BANG/2016[2006-2007]Status: Disposed23/2/2017AY 2006-2007
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP 2, HASSAN
ITA 1685/BANG/2014[2012-13]Status: Disposed23/2/2017AY 2012-13
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP 2, HASSAN
ITA 1684/BANG/2014[2011-12]Status: Disposed23/2/2017AY 2011-12
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, HASSAN
ITA 1683/BANG/2014[2010-11]Status: Disposed23/2/2017AY 2010-11
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, HASSAN
ITA 1682/BANG/2014[2012-13]Status: Disposed23/2/2017AY 2012-13
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, HASSAN
ITA 1681/BANG/2014[2011-12]Status: Disposed23/2/2017AY 2011-12
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP I, HASSAN
ITA 1680/BANG/2014[2010-11]Status: Disposed23/2/2017AY 2010-11
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP I, HASSAN
ITA 1679/BANG/2014[2009-10]Status: Disposed23/2/2017AY 2009-10
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP I, HASSAN
ITA 1678/BANG/2014[2008-09]Status: Disposed23/2/2017AY 2008-09
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP I, HASSAN
ITA 1677/BANG/2014[2007-08]Status: Disposed23/2/2017AY 2007-08
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF PADUVALAHIPPE VILLAGE, GROUP I, HASSAN
ITA 1676/BANG/2014[2006-07]Status: Disposed23/2/2017AY 2006-07
INCOME TAX OFFICER, WARD-1, HASSAN vs AOP OF BASAVEGOWDA & VENKATESH, HASSAN
ITA 1675/BANG/2014[2011-12]Status: Disposed23/2/2017AY 2011-12
