← All Benches
ITAT Bangalore Bench
18,441 judgments
GOPALAN ENTERPRISES (P) LTD. vs ADDL C.I.T.,
ITA 158/BANG/2014[2010-11]Status: Disposed5/5/2017AY 2010-11
T. SHIVAPRAKASH vs ACIT,
ITA 1793/BANG/2013[2009-10]Status: Disposed5/5/2017AY 2009-10
ATHENA SEMI CONDUCTORS LTD.,BANGALORE vs CIT,
ITA 1630/BANG/2013[2005-06]Status: Disposed5/5/2017AY 2005-06
DDIT(EXEMPTIONS), BANGALORE vs M/S. CENTRAL POWER RESEARCH INSTITUTE, BANGALORE
ITA 379/BANG/2009[2001-02]Status: Disposed5/5/2017AY 2001-02
M/S.KORMARLA FEEDS,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 465/BANG/2017[2012-13]Status: Disposed3/5/2017AY 2012-13
SREE KALIDASA SAHAKAR BANK NIMYAMIT,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 260/BANG/2017[2012-13]Status: Disposed3/5/2017AY 2012-13
EXIDE LIFE INSURANCE COMPANY LIMITED,BANGALORE vs CIT, BANGALORE
ITA 792/BANG/2016[2009-10]Status: Disposed3/5/2017AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE vs M/S.ISLAMIC ACADEMY OF EDUCATION, MANGALORE
ITA 2111/BANG/2016[2004-05]Status: Disposed3/5/2017AY 2004-05
M/S.ISLAMIC ACADEMY OF EDUCATION (R),MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2056/BANG/2016[2007-08]Status: Disposed3/5/2017AY 2007-08
ASST.C.I.T., MANGALORE vs DR. YUSUF KUMBLE, MANGALORE
ITA 1379/BANG/2015[2010-11]Status: Disposed3/5/2017AY 2010-11
ASST.C.I.T., MANGALORE vs DR. YUSUF KUMBLE, MANGALORE
ITA 1378/BANG/2015[2009-10]Status: Disposed3/5/2017AY 2009-10
ASST.C.I.T., MANGALORE vs DR. ALI KUMBLE, MANGALORE
ITA 1377/BANG/2015[2010-11]Status: Disposed3/5/2017AY 2010-11
ASST.C.I.T., MANGALORE vs DR. ALI KUMBLE, MANGALORE
ITA 1376/BANG/2015[2009-10]Status: Disposed3/5/2017AY 2009-10
ACIT, MANGALORE vs M/S ISLAMIC ACADEMY OF EDUCATION,
ITA 69/BANG/2014[2004-05]Status: Disposed3/5/2017AY 2004-05
M/S ISLAMIC ACADEMY OF EDUCATION vs ACIT,
ITA 64/BANG/2014[2004-05]Status: Disposed3/5/2017AY 2004-05
MICROCHIP TECHNOLOGY (INDIA) PVT. LTD. vs ACIT,
ITA 1586/BANG/2012[2008-09]Status: Disposed3/5/2017AY 2008-09
SWISS RE SHARED SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1139/BANG/2011[2004-05]Status: Disposed3/5/2017AY 2004-05
DCIT, UDUPI vs SHRI. BORKATTE GANAPATHI HEGDE, UDUPI
ITA 964/BANG/2016[2012-13]Status: Disposed2/5/2017AY 2012-13
SRI. GANESH SHIPPING AGENCY,MANGALORE vs ASST.C.I.T., MANGALORE
ITA 545/BANG/2016[2011-12]Status: Disposed2/5/2017AY 2011-12
INCOME TAX -OFFICER, MANGALORE vs M/S. MANASWINI MENTAL HEALTH & CHARITABLE TRUST, MANGALORE
ITA 1965/BANG/2016[2014-15]Status: Disposed2/5/2017AY 2014-15
