← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT, UDUPI vs M/S SYNDICATE BANK, MANIPAL
ITA 1188/BANG/2016[1984-85]Status: Disposed2/5/2017AY 1984-85
ST. JOSEPH'S CHURCH,MANGALORE vs CIT, BANGALORE
ITA 1095/BANG/2016[N.A.]Status: Disposed2/5/2017
DCIT, UDUPI vs M/S ICDS LTD., MANIPAL
ITA 1025/BANG/2016[1998-99]Status: Disposed2/5/2017AY 1998-99
DCIT, UDUPI vs M/S JANATHA FISH MEAL & OIL PRODUCTS, UDUPI
ITA 130/BANG/2015[2011-12]Status: Disposed2/5/2017AY 2011-12
ACIT, MANGALORE vs M/S LAMIA INTERNATIONAL,
ITA 74/BANG/2014[2010-11]Status: Disposed2/5/2017AY 2010-11
ACIT, MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE
ITA 68/BANG/2010[2003-04]Status: Disposed2/5/2017AY 2003-04
M/S CANARA JEWELLERS,MANGALORE vs ACIT, MANGALORE
ITA 671/BANG/2010[1993-94]Status: Disposed2/5/2017AY 1993-94
LATE SHRI. P. YOGESH ACHAR,MANGALORE vs ACIT, MANGALORE
ITA 670/BANG/2010[1993-94]Status: Disposed2/5/2017AY 1993-94
ACIT, MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE
ITA 67/BANG/2010[2002-03]Status: Disposed2/5/2017AY 2002-03
M/S CHITRAKALA INVESTMENT TRADE & BUSINESS FINANCE LTD.,MANIPAL vs DCIT, UDUPI
ITA 1324/BANG/2012[1996-97]Status: Disposed1/5/2017AY 1996-97
M/S SEA ROCK INVESTMENTS LTD.,MANIPAL vs DCIT, UDUPI
ITA 1323/BANG/2012[1996-97]Status: Disposed1/5/2017AY 1996-97
M/S MANGALA INVESTMENTS LTD.,MANIPAL vs DCIT, UDUPI
ITA 1322/BANG/2012[1996-97]Status: Disposed1/5/2017AY 1996-97
SMT.K.R.LAKSHMI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 503/BANG/2017[2007-2008]Status: Disposed28/4/2017AY 2007-2008
SMT.MANJUSHREE,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 374/BANG/2017[2011-12]Status: Disposed28/4/2017AY 2011-12
M/S.T.R.MILLS PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 373/BANG/2017[2006-07]Status: Disposed28/4/2017AY 2006-07
SMT.ASHA SURENDRA KUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 343/BANG/2017[2009-2010]Status: Disposed28/4/2017AY 2009-2010
NEKRTC PASSENGER ACCIDENT RELIEF FUND TRUST,GULBARGA vs ASSISTANT COMMISSIONER OF INCOME TAX, GULBARGA
ITA 126/BANG/2017[2010-11]Status: Disposed28/4/2017AY 2010-11
M/S ZYME SOLUTIONS PRIVATE LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 85/BANG/2016[2011-12]Status: Disposed28/4/2017AY 2011-12
DCIT, BANGALORE vs OBOPAY MOBILE TECHNOLOGY INDIA PVT. LTD., BANGALORE
ITA 553/BANG/2016[2011-12]Status: Disposed28/4/2017AY 2011-12
SHRI.V.SRINIVASA RAJU L/R LATE VENKATASWAMY RAJU(HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2130/BANG/2016[2006-07]Status: Disposed28/4/2017AY 2006-07
