← All Benches
ITAT Bangalore Bench
18,441 judgments
INCOME TAX OFFICER, BANGALORE vs SMT.TARA JAIN, BANGALORE
ITA 1729/BANG/2016[2012-13]Status: Disposed28/4/2017AY 2012-13
M/S.IGATE INFRASTRUCTURE MANAGEMENT SERVICES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1703/BANG/2016[2010-11]Status: Disposed28/4/2017AY 2010-11
MR.RAJAN CHINDAN ANIKKADI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1626/BANG/2016[2007-2008]Status: Disposed28/4/2017AY 2007-2008
INCOME TAX OFFICER, BANGALORE vs M/S.CHAITANYA CREDIT CO-OPERATIVE SOCIETY, BANGALORE
ITA 1620/BANG/2016[2012-13]Status: Disposed28/4/2017AY 2012-13
M/S.SRI VIJAYADURGA INVESTMENTS AND AGENCIES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1553/BANG/2016[2012-13]Status: Disposed28/4/2017AY 2012-13
M/S.PADMINI PRODUCTS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1531/BANG/2016[2013-14]Status: Disposed28/4/2017AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.PADMINI PRODUCTS PVT LTD., BANGALORE
ITA 1530/BANG/2016[2013-14]Status: Disposed28/4/2017AY 2013-14
SRI.YARABOLU SESHADRI REDDY,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1525/BANG/2016[2005-06]Status: Disposed28/4/2017AY 2005-06
DCIT, BANGALORE vs M/S JOHN DISTILLERIES PVT. LTD., BANGALORE
ITA 1209/BANG/2016[2011-12]Status: Disposed28/4/2017AY 2011-12
DCIT, BANGALORE vs SMT. PRIYN N DESHPANDE, BANGALORE
ITA 1157/BANG/2016[2006-07]Status: Disposed28/4/2017AY 2006-07
VAISHNAVI INFRASTRUCTURE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1028/BANG/2016[2009-10]Status: Disposed28/4/2017AY 2009-10
SHRI. SURESH LINGANAGOUDA PATIL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1008/BANG/2016[2011-12]Status: Disposed28/4/2017AY 2011-12
VAISHNAVI INFRASTRUCTURE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1007/BANG/2016[2008-09]Status: Disposed28/4/2017AY 2008-09
ITO, BANGALORE vs M/S SOLIDCORE TECHSOFT SYSTEMS (INDIA) PVT. LTD., BANGALORE
ITA 288/BANG/2015[2010-11]Status: Disposed28/4/2017AY 2010-11
SMT. GEETHA MAHEDEV GOWDA,BANGALORE vs ITO, BANGALORE
ITA 930/BANG/2014[2009-10]Status: Disposed28/4/2017AY 2009-10
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 291/BANG/2014[2007-08]Status: Disposed28/4/2017AY 2007-08
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 219/BANG/2014[2007-08]Status: Disposed28/4/2017AY 2007-08
M/S RAPSRI ENGINEERING INDUSTRIES LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1656/BANG/2014[2011-12]Status: Disposed28/4/2017AY 2011-12
GE INDIA EXPORTS PVT LTD,BANGALORE vs DCIT,
ITA 840/BANG/2013[2008-09]Status: Disposed28/4/2017AY 2008-09
M/S SHAW WALLACE BREWERIES LTD. vs CIT,
ITA 524/BANG/2013[2008-09]Status: Disposed28/4/2017AY 2008-09
