← All Benches
ITAT Bangalore Bench
18,441 judgments
GE INDIA EXPORTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 987/BANG/2011[2007-08]Status: Disposed28/4/2017AY 2007-08
DCIT, BANGALORE vs M/S ABB INDUSTRIAL IT DEVELOPMENT CENTRE LTD., BANGALORE
ITA 609/BANG/2011[2004-05]Status: Disposed28/4/2017AY 2004-05
ABB GLOBAL INDUSTRIES AND SERVICES LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 606/BANG/2011[2004-05]Status: Disposed28/4/2017AY 2004-05
DCIT, BANGALORE vs SYKES ENTERPRISES (INDIA) PVT. LTD., BANGALORE
ITA 1108/BANG/2011[2005-06]Status: Disposed28/4/2017AY 2005-06
SMT. NANDINI B LINGEGOWDA,BANGALORE vs ITO, BANGALORE
ITA 566/BANG/2015[2009-10]Status: Disposed27/4/2017AY 2009-10
DCIT, BANGALORE vs M/S CHALASANI EDUCATION TRUST, BANGALORE
ITA 887/BANG/2016[2011-12]Status: Disposed26/4/2017AY 2011-12
SMT.ANUSUYAMMA,BANGALORE vs ITO-WARD-4(3)(1), BANGALORE
ITA 2227/BANG/2016[2011-12]Status: Disposed26/4/2017AY 2011-12
SRI. KRISHNA PRASAD PADMANABHAN,BANGALORE vs PR. CIT - 2, BANGALORE
ITA 1140/BANG/2016[2011-12]Status: Disposed26/4/2017AY 2011-12
ASST.C.I.T., SHIMOGA vs SRI. VADIVELU ARUNKUMAR, BHADRAVATHI
ITA 1419/BANG/2015[2010-11]Status: Disposed26/4/2017AY 2010-11
RAICHUR CITY URBAN CO-OPERATIVE BANK LTD.,RAICHUR vs DIT, BANGALORE
ITA 1147/BANG/2015[2012-13]Status: Disposed26/4/2017AY 2012-13
JACOBITE SYRIAN ORTHODOX SOCIETY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 398/BANG/2017[2012-13]Status: Disposed21/4/2017AY 2012-13
INCOME TAX OFFICER, HUBLI vs M/S.VASAVI SEVA SANGH, HUBLI
ITA 385/BANG/2017[2013-14]Status: Disposed21/4/2017AY 2013-14
DCIT, BANGALORE vs M/S VWR LAB PRODUCTS PVT. LTD., BANGALORE
ITA 939/BANG/2016[2009-10]Status: Disposed21/4/2017AY 2009-10
M/S KODAGU DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,MADIKERI vs DCIT, HASSAN
ITA 761/BANG/2016[2010-11]Status: Disposed21/4/2017AY 2010-11
GE MEDICAL SYSTEMS (INDIA) PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 563/BANG/2016[2011-12]Status: Disposed21/4/2017AY 2011-12
SMT. USHA BEN NAHAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2302/BANG/2016[2006-07]Status: Disposed21/4/2017AY 2006-07
ASST.C.I.T., BELLARY vs M/S TRIDENT MINERALS 100 % EOU, BELLARY
ITA 22/BANG/2016[2010-11]Status: Disposed21/4/2017AY 2010-11
SHRI.VIJAY NAHAR(HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2169/BANG/2016[2007-2008]Status: Disposed21/4/2017AY 2007-2008
M/S.R.B.SONS COTTON TRADERS,RAICHUR vs ITO-WARD-1, RAICHUR
ITA 1908/BANG/2016[2009-2010]Status: Disposed21/4/2017AY 2009-2010
M/S.APTEAN SOFTWARE INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1826/BANG/2016[2012-13]Status: Disposed21/4/2017AY 2012-13
