← All Benches
ITAT Bangalore Bench
18,441 judgments
ASST.C.I.T., BELLARY vs SMT. LAKSHMI SINGH, HOSPET
ITA 1002/BANG/2016[2005-06]Status: Disposed12/5/2017AY 2005-06
M/S CANARA HOUSING DEVELOPMENT COMPANY,BANGALORE vs JCIT, BANGALORE
ITA 193/BANG/2014[2005-06]Status: Disposed12/5/2017AY 2005-06
SHRI. MALLAPPA SHARANAPPA UDNOOR,GULBARGA vs INCOME TAX OFFICER, GULBARGA
ITA 74/BANG/2017[2005-06]Status: Disposed5/5/2017AY 2005-06
SRI.DAMODAR REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 167/BANG/2017[2008-09]Status: Disposed5/5/2017AY 2008-09
ALOK BHARTIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 855/BANG/2016[2007-2008]Status: Disposed5/5/2017AY 2007-2008
M/S.CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1617/BANG/2016[2009-2010]Status: Disposed5/5/2017AY 2009-2010
DCIT, SHIMOGA vs M/S VISL EMPLOYEES CO-OP BANK LTD., BHADRAVATHI
ITA 1267/BANG/2016[2008-09]Status: Disposed5/5/2017AY 2008-09
JCIT, BANGALORE vs M/S CIBERSITES INDIA PVT. LTD., BANGALORE
ITA 1241/BANG/2016[2006-07]Status: Disposed5/5/2017AY 2006-07
DCIT, BANGALORE vs M/S KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD, BANGALORE
ITA 1212/BANG/2016[2012-13]Status: Disposed5/5/2017AY 2012-13
IRSHAD IQBAL SORATHIA,SIRSI vs ITO, SIRSI
ITA 1143/BANG/2016[2011-12]Status: Disposed5/5/2017AY 2011-12
AJAY SHARMA,MEERUT vs DCIT, BANGALORE
ITA 1084/BANG/2016[2012-13]Status: Disposed5/5/2017AY 2012-13
M/S WONDERLA HOLIDAYS LIMITED,BANGALORE vs PR. CIT, BANGALORE
ITA 1062/BANG/2016[2011-12]Status: Disposed5/5/2017AY 2011-12
DEEPAK CABLES (INDIA) LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 493/BANG/2014[2010-11]Status: Disposed5/5/2017AY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 294/BANG/2014[2010-11]Status: Disposed5/5/2017AY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 293/BANG/2014[2009-10]Status: Disposed5/5/2017AY 2009-10
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 292/BANG/2014[2008-09]Status: Disposed5/5/2017AY 2008-09
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 222/BANG/2014[2010-11]Status: Disposed5/5/2017AY 2010-11
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 221/BANG/2014[2009-10]Status: Disposed5/5/2017AY 2009-10
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 220/BANG/2014[2008-09]Status: Disposed5/5/2017AY 2008-09
M/S NIRVANA BUSINESS SOLUTIONS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1623/BANG/2014[2009-10]Status: Disposed5/5/2017AY 2009-10
