← All Benches
ITAT Bangalore Bench
18,441 judgments
UNIVERSAL TEXTILE MILLS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 829/BANG/2017[2012-13]Status: Disposed17/11/2017AY 2012-13
SHRI NATESH SUBRAMANYA JAYARAM,KODAGU vs INCOME TAX OFFICER WARD-1, MADIKERI
ITA 1953/BANG/2017[2011-12]Status: Disposed17/11/2017AY 2011-12
INCOME TAX OFFICER WARD-2(1), HUBBALLI vs M/S DHARWAD DISTRICT POLICE CO-OPERATIVE CREDIT SOCIETY LTD, DHARWAD
ITA 1630/BANG/2017[2014-15]Status: Disposed17/11/2017AY 2014-15
SRI. RAMAKRISHNA THEATRES LIMITED,UDUPI vs THE INCOME TAX OFFICER, WARD - 2, UDUPI
ITA 152/BANG/2017[2013 - 14]Status: Disposed17/11/2017
SRI NETYAM RAVI KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-7(3), BANGALORE
ITA 1382/BANG/2017[2005-06]Status: Disposed17/11/2017AY 2005-06
GOUTAMCHAND SAKLECHA HUF,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX 4(3)(1), BANGALORE
ITA 1337/BANG/2017[2012-13]Status: Disposed17/11/2017AY 2012-13
SRI HEMRAJ M.MANDOTH(HUF),BANGALORE vs INCOME TAX OFFICER WARD-1(4), BANGALORE
ITA 1278/BANG/2017[2009-10]Status: Disposed17/11/2017AY 2009-10
SRI M.HEMRAJ,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 1277/BANG/2017[2009-10]Status: Disposed17/11/2017AY 2009-10
KOTHANUR PUTTASIDDEGOWDA NAGESH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1196/BANG/2017[2009-10]Status: Disposed17/11/2017AY 2009-10
GE INDIA TECHNOLOGY CENTRE PVT. LTD.,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 595/BANG/2016[2010-11]Status: Disposed17/11/2017AY 2010-11
M/S. BUHLER (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2167/BANG/2016[2010-11]Status: Disposed17/11/2017AY 2010-11
M/S.STARMARK SERVICES LLP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2010/BANG/2016[2011-12]Status: Disposed17/11/2017AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR SPORTS PVT. LTD., BANGALORE
ITA 1964/BANG/2016[2013-14]Status: Disposed17/11/2017AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR SPORTS PVT. LTD., BANGALORE
ITA 1963/BANG/2016[2011-12]Status: Disposed17/11/2017AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR SPORTS PVT. LTD., BANGALORE
ITA 1962/BANG/2016[2011-12]Status: Disposed17/11/2017AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR SPORTS PVT. LTD., BANGALORE
ITA 1961/BANG/2016[2010-11]Status: Disposed17/11/2017AY 2010-11
M/S.DEVON PLANTATIONS & INDUSTRIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1940/BANG/2016[2007-2008]Status: Disposed17/11/2017AY 2007-2008
SHRI.APPAJI MALLAPPA MAHESH,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1877/BANG/2016[2012-13]Status: Disposed17/11/2017AY 2012-13
M/S.WRENCH SOLUTIONS PVT LTD.,BANGALORE vs ITO WARD-12(2), BANGALORE
ITA 1809/BANG/2016[2010-11]Status: Disposed17/11/2017AY 2010-11
SMT.PUTTALINGAMMA PUTTANNAIAH EDUCATION TRUST(R),BAILUR vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1727/BANG/2016[]Status: Disposed17/11/2017
