← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. BALAKRISHNA FLOUR MILLS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1324/BANG/2016[2012-13]Status: Disposed17/11/2017AY 2012-13
ASST. COMMISSIONER OF INCOME-TAX,BANGALORE vs M/S.KAUSTHUBHA PROJECT PRIVATE LIMITED, BANGALORE
ITA 1310/BANG/2016[2012-2013]Status: Disposed17/11/2017AY 2012-2013
M/S. BAPUJI CO-OP BANK LIMITED,DAVANGERE vs THE COMMISSIONER OF INCOME(APPEALS), DAVANGERE
ITA 1292/BANG/2016[2011-12]Status: Disposed17/11/2017AY 2011-12
SRI. SHESHAPPA DASARARADDI RADDI,DHARWAD vs ASST. CIT, HUBLI
ITA 1211/BANG/2016[2008-09]Status: Disposed17/11/2017AY 2008-09
IVY PRODUCT INTERMEDIARIES LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 1065/BANG/2016[1994-95]Status: Disposed17/11/2017AY 1994-95
ITO, BANGALORE vs SRI. S, DEVRAJ PANDE, BANGALORE
ITA 822/BANG/2015[2008-09]Status: Disposed17/11/2017AY 2008-09
ITO, BANGALORE vs SRI. S, DEVRAJ PANDE, BANGALORE
ITA 821/BANG/2015[2007-08]Status: Disposed17/11/2017AY 2007-08
ITO, BANGALORE vs SRI. S, DEVRAJ PANDE, BANGALORE
ITA 820/BANG/2015[2006-07]Status: Disposed17/11/2017AY 2006-07
BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 501/BANG/2015[2010-11]Status: Disposed17/11/2017AY 2010-11
ASST.C.I.T., BANGALORE vs M/S BROADCOM COMMUNICATION TECHNOLOGIES PVT. LTD., BANGALORE
ITA 347/BANG/2015[2010-11]Status: Disposed17/11/2017AY 2010-11
ASST.C.I.T., MANGALORE vs NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 1285/BANG/2015[2011-12]Status: Disposed17/11/2017AY 2011-12
ITO, BANGALORE vs SRI. S. DEVRAJ PANDE, BANGALORE
ITA 1107/BANG/2015[2009-10]Status: Disposed17/11/2017AY 2009-10
DCIT, BANGALORE vs M/S VIVEK BUILDERS & DEVELOPERS, BANGALORE
ITA 32/BANG/2014[2009-10]Status: Disposed17/11/2017AY 2009-10
ITO vs FINCH SOFTWARE INDIA PVT. LTD., BANGALORE
ITA 461/BANG/2013[2005-06]Status: Disposed17/11/2017AY 2005-06
INCOME TAX OFFICER, HUBLI vs M/S KVG BANK EMPLOYEES CO-OPERATIVE CREDIT CO-OP SOCIETY LTD, DHARWAD
ITA 671/BANG/2017[2013-14]Status: Disposed15/11/2017AY 2013-14
M/S.CHIRLA UMESH KUMAR REDDY (HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 440/BANG/2017[2007-2008]Status: Disposed15/11/2017AY 2007-2008
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 166/BANG/2017[2012-13]Status: Disposed15/11/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 165/BANG/2017[2006-07]Status: Disposed15/11/2017AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION, HUBLI
ITA 164/BANG/2017[2005-06]Status: Disposed15/11/2017AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S PROVINCIAL HOUSE OF SISTERS OF CHARITY, MANGALORE
ITA 1252/BANG/2017[2012-13]Status: Disposed15/11/2017AY 2012-13