← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 396/BANG/2016[2012-13]Status: Disposed15/11/2017AY 2012-13
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 395/BANG/2016[2011-12]Status: Disposed15/11/2017AY 2011-12
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 394/BANG/2016[2010-11]Status: Disposed15/11/2017AY 2010-11
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2025/BANG/2016[2012-13]Status: Disposed15/11/2017AY 2012-13
M/S. TOPAZ INVESTMENTS PVT., LTD.,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), BANGALORE
ITA 1687/BANG/2016[2011-12]Status: Disposed15/11/2017AY 2011-12
MS.LATA SUBRAMANIAN,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1570/BANG/2016[2011-12]Status: Disposed15/11/2017AY 2011-12
GXS INDIA TECHNOLOGY CENTRE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1041/BANG/2016[2010-11]Status: Disposed15/11/2017AY 2010-11
ITO, MANGALORE vs SRI. MELWYN JOHN PATRAO, MANGALORE
ITA 968/BANG/2014[2006-07]Status: Disposed15/11/2017AY 2006-07
ITO vs SMT. MONICA PATRAO, MANGALORE
ITA 967/BANG/2014[2006-07]Status: Disposed15/11/2017AY 2006-07
ACIT, BANGALORE vs M/S MYSORE MINERALS LTD., BANGALORE
ITA 491/BANG/2014[2007-08]Status: Disposed15/11/2017AY 2007-08
ACIT, HUBLI vs THE ARYA VAISHYA CO-OPERATIVE BANK LTD., HUBLI
ITA 963/BANG/2016[2012-13]Status: Disposed10/11/2017AY 2012-13
ACIT, BANGALORE vs SHRI. DILIP RANJREKAR, BANGALORE
ITA 858/BANG/2016[2012-13]Status: Disposed10/11/2017AY 2012-13
DCIT, DAVANGERE vs M/S HIRIYUR URBAN CO-OPERATIVE BANK LTD., HARIHARA
ITA 776/BANG/2016[2010-11]Status: Disposed10/11/2017AY 2010-11
DCIT, BANGALORE vs M/S QUEST INFORMATICS PVT. LTD., BANGALORE
ITA 65/BANG/2016[2011-12]Status: Disposed10/11/2017AY 2011-12
M/S PRADHAN PERFUMERS,BANGALORE vs ADDL.COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1817/BANG/2016[2009-10]Status: Disposed10/11/2017AY 2009-10
INCOME TAX OFFICER(EXEMPTIONS), BANGALORE vs SHRADDA TRUST, BANGALORE
ITA 1810/BANG/2016[2012-13]Status: Disposed10/11/2017AY 2012-13
M/S.PRIMAX FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1690/BANG/2016[]Status: Disposed10/11/2017
THE URBAN CO-OPERATIVE BANK LTD.,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SHIMOGA
ITA 1664/BANG/2016[2012-13]Status: Disposed10/11/2017AY 2012-13
AL-HABEEB EDUCATIONAL & CHARITABLE TRUST,KALABURAGI vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1484/BANG/2016[]Status: Disposed10/11/2017
AL-HABEEB EDUCATIONAL & CHARITABLE TRUST,KALABURAGI vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1483/BANG/2016[]Status: Disposed10/11/2017
