← All Benches

ITAT Bangalore Bench

18,441 judgments

HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1936/BANG/2017[2004-05]Status: Disposed29/11/2017AY 2004-05

HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1935/BANG/2017[2002-03]Status: Disposed29/11/2017AY 2002-03

HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1934/BANG/2017[2001-02]Status: Disposed29/11/2017AY 2001-02

HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1933/BANG/2017[2000-01]Status: Disposed29/11/2017AY 2000-01

HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 1932/BANG/2017[1997-98]Status: Disposed29/11/2017AY 1997-98

MANOJ KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 1872/BANG/2017[2012-13]Status: Disposed29/11/2017AY 2012-13

INCOME TAX OFFICER WARD-6(2)(4), BANGALORE vs M/S BEL EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1587/BANG/2017[2010-11]Status: Disposed29/11/2017AY 2010-11

INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs M/S BEL EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1585/BANG/2017[2008-09]Status: Disposed29/11/2017AY 2008-09

INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs M/S BEL EMPLOYEES HOUSING BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1584/BANG/2017[2007-08]Status: Disposed29/11/2017AY 2007-08

M/S I T FOR CHANGE,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-1, BANGALORE

ITA 1580/BANG/2017[2013-14]Status: Disposed29/11/2017AY 2013-14

M/S I T FOR CHANGE,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE

ITA 1579/BANG/2017[2012-13]Status: Disposed29/11/2017AY 2012-13

M/S I T FOR CHANGE,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-17(1), BANGALORE

ITA 1578/BANG/2017[2011-12]Status: Disposed29/11/2017AY 2011-12

M/S COFFEEDAY ENTERPRISES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 1367/BANG/2017[2009-10]Status: Disposed29/11/2017AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. BRINDAVAN THREADS PVT. LTD., BANGALORE

ITA 2219/BANG/2016[2008-09]Status: Disposed29/11/2017AY 2008-09

ABB FZ-LIC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2102/BANG/2016[2013-14]Status: Disposed29/11/2017AY 2013-14

AVNET INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 196/BANG/2016[2011-12]Status: Disposed29/11/2017AY 2011-12

BHARATH BEEDI WORKS PVT. LTD.,MANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, MANGALORE

ITA 1903/BANG/2016[2007-08]Status: Disposed29/11/2017AY 2007-08

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE

ITA 1790/BANG/2016[2013-14]Status: Disposed29/11/2017AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE

ITA 1789/BANG/2016[2012-13]Status: Disposed29/11/2017AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE

ITA 1788/BANG/2016[2011-12]Status: Disposed29/11/2017AY 2011-12