← All Benches
ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE
ITA 1787/BANG/2016[2010-11]Status: Disposed29/11/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE
ITA 1786/BANG/2016[2009-10]Status: Disposed29/11/2017AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.PANCHAJANYA VIDYA PEETA WELFARE TRUST, BANGALORE
ITA 1785/BANG/2016[2008-09]Status: Disposed29/11/2017AY 2008-09
QUINTILES REAEARCH (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 417/BANG/2015[2010-11]Status: Disposed29/11/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. SHRIRAM CHITS(KARANATAKA) PVT. LTD, BANGALORE
ITA 543/BANG/2017[2013-14]Status: Disposed28/11/2017AY 2013-14
SUNILA SURESH SHAH,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(4), BANGALORE
ITA 1809/BANG/2017[2007-08]Status: Disposed28/11/2017AY 2007-08
TWINKLE M SHAH,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(4), BANGALORE
ITA 1806/BANG/2017[2007-08]Status: Disposed28/11/2017AY 2007-08
REETU JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(3), BANGALORE
ITA 1670/BANG/2017[2009-10]Status: Disposed28/11/2017AY 2009-10
INCOME TAX OFFICER WARD-2(2)(3), BANGALORE vs M/S SRI G S S S CREDIT CO-OPERATIVE SOCIETY, BANGALORE
ITA 1632/BANG/2017[2014-15]Status: Disposed28/11/2017AY 2014-15
INCOME TAX OFFICER WARD-6(2)(2), BANGALORE vs M/S MAHALAKSHMI SAUHATDA CREDIT CO-OPERATIVE LIMITED, BANGALORE
ITA 1605/BANG/2017[2012-13]Status: Disposed28/11/2017AY 2012-13
INCOME TAX OFFICER WARD-2, GADAG vs OM SAI COOPERATIVE SOUHARDA SAHAKARI NIYAMIT, GADAG
ITA 1330/BANG/2017[2014-15]Status: Disposed28/11/2017AY 2014-15
INCOME TAX OFFICER WARD-2, GADAG vs OM SAI CO-OPERATIVE SOUHARDA SAHAKARI NIYAMIT, GADAG
ITA 1329/BANG/2017[2013-14]Status: Disposed28/11/2017AY 2013-14
SRI GANGADHARESHWARA SOUHARDA PATTAN SAHAKARI NIYAMITHA,GANGAVATHI vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1272/BANG/2017[2009-10]Status: Disposed28/11/2017AY 2009-10
SHREE CHANNABASAVA PATTINA SOUHARDHA SAHAKARI NIYAMITHA,GANGAVATHI vs INCOME TAX OFFICER, BANGALORE
ITA 2303/BANG/2016[2012-13]Status: Disposed28/11/2017AY 2012-13
MANISHA JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(3), BANGALORE
ITA 1902/BANG/2017[2009-10]Status: Disposed27/11/2017AY 2009-10
VASANTH C SHAH,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(4), BANGALORE
ITA 1807/BANG/2017[2007-08]Status: Disposed27/11/2017AY 2007-08
S.MANGALCHAND JAIN (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 1731/BANG/2017[2009-10]Status: Disposed27/11/2017AY 2009-10
BHARATH KUMAR (HUF),BANGALORE vs THE INCOME TAX OFFICER AASHA WARD-2(2)(3), BANGALORE
ITA 1671/BANG/2017[2009-10]Status: Disposed27/11/2017AY 2009-10
YESHWANT S JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 1390/BANG/2017[2010-11]Status: Disposed27/11/2017AY 2010-11
SANTOSH YESHWANT JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 1389/BANG/2017[2008-09]Status: Disposed27/11/2017AY 2008-09