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ITAT Bangalore Bench

18,441 judgments

SMT ALKA D.JAIN,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGALORE

ITA 1279/BANG/2017[2009-10]Status: Disposed27/11/2017AY 2009-10

INCOME TAX OFFICER, BANGALORE vs M/S KAMMAVARI CREDIT CO-OPERATIVE SOCIETY LIMITED, BANGALORE

ITA 2129/BANG/2016[2012-13]Status: Disposed27/11/2017AY 2012-13

INCOME TAX OFFICER, BANGALORE vs THE SOMAVAMSHA SAHASRAJUNA KSHATRIYA, BANGALORE

ITA 1367/BANG/2016[2012-13]Status: Disposed27/11/2017AY 2012-13

M/S WODDEGOODA ESTATE,BANGALORE vs INCOEM TAX OFFICER WARD-1, CHIKAMAGALUR

ITA 1926/BANG/2017[2011-12]Status: Disposed24/11/2017AY 2011-12

MILAN S SHAH,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(4), BANGALORE

ITA 1808/BANG/2017[2007-08]Status: Disposed24/11/2017AY 2007-08

M/S SRINIVAS SAREE CENTRE,GULBARGA vs THE INCOME TAX OFFICER WARD-2, GULBARGA

ITA 1680/BANG/2017[2010-11]Status: Disposed24/11/2017AY 2010-11

M/S SRI AUROBINDO COMPLEX TRUST,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-3, BANGALORE

ITA 1672/BANG/2017[2012-13]Status: Disposed24/11/2017AY 2012-13

SHRI KARTHIKESHWAR RAMGADA,HUBBALLI vs THE INCOME TAX OFFICER WARD-3(2), HUBBALLI

ITA 1669/BANG/2017[2009-10]Status: Disposed24/11/2017AY 2009-10

MR. VINOD KUMAR P JAIN,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE

ITA 1653/BANG/2017[2009-10]Status: Disposed24/11/2017AY 2009-10

INCOME TAX OFFICER WARD-6(2)(1), BANGALORE vs M/S GRADUATES CO-OPERATIVE CREDIT SOCIETY LTD, BANGALORE

ITA 1631/BANG/2017[2012-13]Status: Disposed24/11/2017AY 2012-13

M/S G J PAWAR & SONS,HUBBALLI vs THE INCOME TAX OFFICER WARD-3(2), HUBBALLI

ITA 1626/BANG/2017[2009-10]Status: Disposed24/11/2017AY 2009-10

M/S R K EDUCATIONAL TRUST,BANGALORE vs INCOME TAX OFFICER (EXEMPTION) WARD-2, BANGALORE

ITA 1595/BANG/2017[2013-14]Status: Disposed24/11/2017AY 2013-14

SRI SUMERMAL K JAIN,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(5), BANGALORE

ITA 1511/BANG/2017[2010-11]Status: Disposed24/11/2017AY 2010-11

SMT.TEJO RANI,HOSPET vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2064/BANG/2016[2009-10]Status: Disposed24/11/2017AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MANN AND HUMMEL FILTER PVT LTD, BANGALORE

ITA 1598/BANG/2017[2012-13]Status: Disposed23/11/2017AY 2012-13

B K GOPIKA KRISHNA,TUMKUR vs INCOME TAX OFFICER WARD-2, TUMKUR

ITA 1551/BANG/2017[2010-11]Status: Disposed23/11/2017AY 2010-11

SRI GAYATHRI PATTINA SOUHARDA SAHAKARI NIYAMITHA,HOSPET vs THE INCOME TAX OFFICER WARD-1, HOSPET

ITA 1282/BANG/2017[2011-12]Status: Disposed23/11/2017AY 2011-12

SRI. K. VENKATARAMI REDDY,DAVANGERE vs JCIT, DAVANGERE

ITA 945/BANG/2016[2011-12]Status: Disposed23/11/2017AY 2011-12

TATA HAL TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1592/BANG/2016[2012-13]Status: Disposed23/11/2017AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.NUWARE SYSTEMS PVT. LTD., BANGALORE

ITA 1506/BANG/2016[2009-2010]Status: Disposed23/11/2017AY 2009-2010