← All Benches
ITAT Bangalore Bench
18,441 judgments
INCOME TAX OFFICER, TDS WARD - 18(2), BANGALORE vs M/S. LOKSEVA HOUSING CO-OP SOCIETY LTD., BENGALURU
ITA 219/BANG/2017[2008-09]Status: Disposed6/12/2017AY 2008-09
W.S.BASHEER,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1928/BANG/2017[2012-13]Status: Disposed6/12/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(2), BANGALORE vs M/S THE SENATE, BANGALORE
ITA 162/BANG/2017[2010-11]Status: Disposed6/12/2017AY 2010-11
TECHNICOLOR INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1813/BANG/2016[2010-11]Status: Disposed6/12/2017AY 2010-11
BRAHMA SHREE NARAYANA GURUSWAMY VAIDIKA PRASTHISTANA R,MANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1559/BANG/2016[]Status: Disposed6/12/2017
DISRUPTED BOI CONSISTING OF SRI. DASAPPA, SRI. RAMACHANDRAPPA & SRI. D. JAIRAJ,BANGALORE vs ITO, BANGALORE
ITA 273/BANG/2010[1986-87]Status: Disposed6/12/2017AY 1986-87
SHRI N SURYANARAYANA,CHALLAKERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE
ITA 1709/BANG/2017[2011 - 12]Status: Disposed1/12/2017
SHRI N SURYANARAYANA,CHALAKERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE
ITA 1708/BANG/2017[2010 - 11]Status: Disposed1/12/2017
SRI H L SURESH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 1597/BANG/2017[2008-09]Status: Disposed1/12/2017AY 2008-09
SRI H L SURESH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 1596/BANG/2017[2009-10]Status: Disposed1/12/2017AY 2009-10
SRI M N SHARANARTHI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1575/BANG/2017[2010-11]Status: Disposed1/12/2017AY 2010-11
SHRI. KESARIMAL NANDLAL RUNWAL (HUF),VIJAYAPURA vs INCOME TAX OFFICER, WARD - 1, VIJAYAPURA
ITA 1505/BANG/2017[2008 - 09]Status: Disposed1/12/2017
SHRI NANDLAL JEETMAL RUNWAL (HUF),VIJAYAPURA vs INCOME TAX OFFICER WARD-1, VIJAYAPURA
ITA 1504/BANG/2017[2008-09]Status: Disposed1/12/2017AY 2008-09
ASST.C.I.T., BANGALORE vs M/S METAHELIX LIFE SCIENCES LTD., BANGALORE
ITA 958/BANG/2016[2012-13]Status: Disposed30/11/2017AY 2012-13
M/S METAHELIX LIFE SCIENCES LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 836/BANG/2016[2012-13]Status: Disposed30/11/2017AY 2012-13
M/S.PRAGATHI KRISHNA GRAMIN BANK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BELLARY
ITA 1860/BANG/2016[2013-14]Status: Disposed30/11/2017AY 2013-14
A.C.I.T., BANGALORE vs M/S NAGSON & CO, BANGALORE
ITA 1247/BANG/2015[2004-05]Status: Disposed30/11/2017AY 2004-05
M/S CONERGY ENERGY SYSTEMS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 88/BANG/2017[2012-13]Status: Disposed29/11/2017AY 2012-13
SHRI. PANKAJ RANKA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 35/BANG/2017[2012-13]Status: Disposed29/11/2017AY 2012-13
HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 1937/BANG/2017[2005-06]Status: Disposed29/11/2017AY 2005-06
