← All Benches
ITAT Bangalore Bench
18,441 judgments
ITO, BANGALORE vs MRS.ANITHA GOVERDHAN, BANGALORE
ITA 1356/BANG/2015[2009-10]Status: Disposed13/12/2017AY 2009-10
ITO, BANGALORE vs MRS. MARGRIT GOVERDHAN, BANGALORE
ITA 1355/BANG/2015[2009-10]Status: Disposed13/12/2017AY 2009-10
ITO, BANGALORE vs MRS. MONICA GOVERDHAN, BANGALORE
ITA 1354/BANG/2015[2009-10]Status: Disposed13/12/2017AY 2009-10
ITO, BANGALORE vs DR. ARVIND GOVERDHAN, BANGALORE
ITA 1353/BANG/2015[2010-11]Status: Disposed13/12/2017AY 2010-11
M/S KARNATAKA RENEWAL ENERGY DEV. LTD. vs ACIT,
ITA 274/BANG/2014[2009-10]Status: Disposed13/12/2017AY 2009-10
DCIT vs M/S KARNATAKA RENEWABLE ENERGY DEV. LTD.,
ITA 212/BANG/2014[2009-10]Status: Disposed13/12/2017AY 2009-10
M/S TE CONNECTIVITY GLOBAL SHARED SERVICES INDIA P LTD,BANGALORE vs INCOME TAX OFFICER, WARD-11(1), BANGALORE
ITA 1280/BANG/2014[2009-10]Status: Disposed13/12/2017AY 2009-10
DCIT vs M/S KARNATAKA RENEWABLE ENERGY DEVELOPMENT LTD.,
ITA 1596/BANG/2013[2010-11]Status: Disposed13/12/2017AY 2010-11
M/S KARNATAKA RENEWAL ENERGY DEV. LTD. vs DCIT,
ITA 1490/BANG/2013[2010-11]Status: Disposed13/12/2017AY 2010-11
INCOME TAX OFFICER, TDS WARD - 3(3), BANGALORE vs M/S. UAS EMPLOYEES HOUSE BUILDING CO - OPERATIVE SOCIETY LTD., BANGALORE
ITA 537/BANG/2017[2011 - 12]Status: Disposed11/12/2017
M/S. VOLVO INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1353/BANG/2010[2006-07]Status: Disposed11/12/2017AY 2006-07
NIRAYU PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE
ITA 1804/BANG/2017[2009-10]Status: Disposed8/12/2017AY 2009-10
SWIRE HOLDINGS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1465/BANG/2017[1995-96]Status: Disposed8/12/2017AY 1995-96
M/S SHARMILA SRIRAM,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 1328/BANG/2017[2011-12]Status: Disposed8/12/2017AY 2011-12
MARLABS SOFTWARE PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 588/BANG/2016[2011-12]Status: Disposed8/12/2017AY 2011-12
ASST.C.I.T., BANGALORE vs M/S MARLABS SOFTWARE PVT. LTD., BANGALORE
ITA 424/BANG/2016[2011-12]Status: Disposed8/12/2017AY 2011-12
ASST.C.I.T., BANGALORE vs M/S MOMENTIVE PERFORMANCE MATERIALS (INDIA) PVT. LTD., BANGALORE
ITA 385/BANG/2016[2011-12]Status: Disposed8/12/2017AY 2011-12
M/S AZTECSOFT LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1555/BANG/2012[2008-09]Status: Disposed8/12/2017AY 2008-09
M/S ELECTRONICS FOR IMAGING INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), BANGALORE
ITA 97/BANG/2017[2012-13]Status: Disposed6/12/2017AY 2012-13
V.G.MANJUNATH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE
ITA 349/BANG/2017[2012-13]Status: Disposed6/12/2017AY 2012-13