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ITAT Bangalore Bench

18,441 judgments

M/S MARMON FOOD & BEVERAGE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-11(2), BANGALORE

ITA 1810/BANG/2017[2006-07]Status: Disposed14/12/2017AY 2006-07

INCOME TAX OFFICER WARD-2(2)(5), BANGALORE vs M/S SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1625/BANG/2017[2014-15]Status: Disposed14/12/2017AY 2014-15

INCOME TAX OFFICER WARD-2(2)(5), BANGALORE vs M/S SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1624/BANG/2017[2013-14]Status: Disposed14/12/2017AY 2013-14

INCOME TAX OFFICER WARD-2(1), HUBBALLI vs M/S AGRICULTURAL COLLEGE EMPLOYEES CO-OPERATIVE CRREDIT SOCIETY LTD, DHARWAD

ITA 1332/BANG/2017[2014-15]Status: Disposed14/12/2017AY 2014-15

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 616/BANG/2017[2013-14]Status: Disposed13/12/2017AY 2013-14

INCOME TAX OFFICER(TDS), WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 615/BANG/2017[2013-14]Status: Disposed13/12/2017AY 2013-14

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LIMITED, BANGALORE

ITA 614/BANG/2017[2012-13]Status: Disposed13/12/2017AY 2012-13

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 613/BANG/2017[2012-13]Status: Disposed13/12/2017AY 2012-13

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KARNATAKA GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 612/BANG/2017[2011-12]Status: Disposed13/12/2017AY 2011-12

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGH LTD, BANGALORE

ITA 611/BANG/2017[2011-12]Status: Disposed13/12/2017AY 2011-12

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 610/BANG/2017[2010-11]Status: Disposed13/12/2017AY 2010-11

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 609/BANG/2017[2010-11]Status: Disposed13/12/2017AY 2010-11

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 608/BANG/2017[2009-10]Status: Disposed13/12/2017AY 2009-10

INCOME TAX OFFICER (TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 607/BANG/2017[2009-10]Status: Disposed13/12/2017AY 2009-10

INCOME TAX OFFICER(TDS) WARD-2(1), BANGALORE vs M/S KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD, BANGALORE

ITA 606/BANG/2017[2008-09]Status: Disposed13/12/2017AY 2008-09

INCOME TAX OFFICER (TDS), WARD - 2(1), BANGALORE vs M/S. KANAKASHREE GRIHA NIRMANA SAHAKARA SANGHA LTD., BENGALURU

ITA 605/BANG/2017[2008 - 09]Status: Disposed13/12/2017

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BENGALURU vs M/S. SOCIETE GENERALE GLOBAL SOLUTION CENTRE PVT. LTD., BENGALURU

ITA 514/BANG/2017[2008 - 09]Status: Disposed13/12/2017

M/S. NORTH WESTERN KARNATAKA ROAD TRANSPORT CORPORATION,HUBLI vs JOINT COMMISSIONER OF INCOME TAX (EXEMPTION), HUBLI

ITA 275/BANG/2017[2006-07]Status: Disposed13/12/2017AY 2006-07

M/S SCRIPS N SCROLL (INDIA) PVT. LTD., BANGALORE vs DCIT, BANGALORE

ITA 1262/BANG/2016[2011-12]Status: Disposed13/12/2017AY 2011-12

M/S KARNATAKA RENEWABL ENERGY DEVELOPMENT LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 713/BANG/2015[2011-12]Status: Disposed13/12/2017AY 2011-12