← All Benches
ITAT Bangalore Bench
18,441 judgments
BIOCON RESEARCH LIMITED,BANGALORE vs CIT(A) I, BANGALORE
ITA 1229/BANG/2016[2011-12]Status: Disposed18/12/2017AY 2011-12
RAMA KESHAVDAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 758/BANG/2017[2010-11]Status: Disposed15/12/2017AY 2010-11
SHREE RAMA KESHAVDAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 757/BANG/2017[2010-11]Status: Disposed15/12/2017AY 2010-11
SHREE RAMA KESHAVADAS PAI,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-1, BANGALORE
ITA 756/BANG/2017[2009-10]Status: Disposed15/12/2017AY 2009-10
M/S VALUE POINT SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 376/BANG/2017[2011-12]Status: Disposed15/12/2017AY 2011-12
T.D.RAVIKUMAR,BANGALORE vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 1864/BANG/2017[2008-09]Status: Disposed15/12/2017AY 2008-09
HEALTH AND GLOW RETAILING PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1703/BANG/2017[2008-09]Status: Disposed15/12/2017AY 2008-09
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1643/BANG/2017[2013-14]Status: Disposed15/12/2017AY 2013-14
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BNAGALORE
ITA 1642/BANG/2017[2012-13]Status: Disposed15/12/2017AY 2012-13
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1641/BANG/2017[2011-12]Status: Disposed15/12/2017AY 2011-12
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1640/BANG/2017[2009-10]Status: Disposed15/12/2017AY 2009-10
SRI G SRINIVAS REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 1639/BANG/2017[2008-09]Status: Disposed15/12/2017AY 2008-09
INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs SHRI ALTAF PASHA, BANGALORE
ITA 1623/BANG/2017[2011-12]Status: Disposed15/12/2017AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KESAR MARBLE AND GRANITE LIMITED, BANGALORE
ITA 1392/BANG/2017[2012-13]Status: Disposed15/12/2017AY 2012-13
SOGO COMPUTERS PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2038/BANG/2016[2009-10]Status: Disposed15/12/2017AY 2009-10
M/S. HEALTHCARE GLOBAL ENTERPRISES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1901/BANG/2016[2010-11]Status: Disposed15/12/2017AY 2010-11
M/S. HEALTHCARE GLOBAL ENTERPRISES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1900/BANG/2016[2009-10]Status: Disposed15/12/2017AY 2009-10
M/S. AMIN MANILAL & CO., PVT. LTD.,MUMBAI vs THE DY. COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1303/BANG/2016[2012-13]Status: Disposed15/12/2017AY 2012-13
GE INTELLIGENT PLATFORMS PVT. LTD. vs ACIT,
ITA 1564/BANG/2013[2003-04]Status: Disposed15/12/2017AY 2003-04
M/S MARMON FOOD & BEVERAGE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(2), BANGALORE
ITA 1811/BANG/2017[2011-12]Status: Disposed14/12/2017AY 2011-12