← All Benches
ITAT Bangalore Bench
18,441 judgments
T.D. POWER SYSTEMS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 607/BANG/2016[2011-12]Status: Disposed22/12/2017AY 2011-12
M/S UB INFRASTRUCTURE PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2098/BANG/2016[2012-13]Status: Disposed22/12/2017AY 2012-13
M/S. PRANATHI GRAMINA ABHIVRUDHI SAMSTHE,BELLARY vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1365/BANG/2016[]Status: Disposed22/12/2017
DCIT, BANGALORE vs M/S TOYOTA KIRLOSKAR AUTO PARTS LIMITED, BANGALORE
ITA 1029/BANG/2014[2005-06]Status: Disposed22/12/2017AY 2005-06
TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1024/BANG/2014[2005-06]Status: Disposed22/12/2017AY 2005-06
M/S ATRIA POWER CORPROATION LTD.,BANGALORE vs ITO, BANGALORE
ITA 1394/BANG/2013[2010-11]Status: Disposed22/12/2017AY 2010-11
PANKAJ RANKA,BANGALORE vs ITO, BANGALORE
ITA 859/BANG/2016[2010-11]Status: Disposed21/12/2017AY 2010-11
SHRI.MADHUKAR PRABHU.B.V,CHICKMAGALUR vs DCIT-CENTRAL CIRCLE-2(3), BANGALORE
ITA 1781/BANG/2016[2011-2012]Status: Disposed20/12/2017AY 2011-2012
SHRI.MADHUKAR PRABHU.B.V,CHICKMAGALUR vs DCIT-CENTRAL CIRCLE-2(3), BANGALORE
ITA 1780/BANG/2016[2009-2010]Status: Disposed20/12/2017AY 2009-2010
SHRI.MADHUKAR PRABHU.B.V,CHICKMAGALUR vs DCIT-CENTRAL CIRCLE-2(3), BANGALORE
ITA 1779/BANG/2016[2007-2008]Status: Disposed20/12/2017AY 2007-2008
SHRI.MADHUKAR PRABHU.B.V,CHICKMAGALUR vs DCIT-CENTRAL CIRCLE-2(3), BANGALORE
ITA 1778/BANG/2016[2007-2008]Status: Disposed20/12/2017AY 2007-2008
M/S CBR CONSTRUCTIONS,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1575/BANG/2014[2009-10]Status: Disposed20/12/2017AY 2009-10
M/S. M. HANUMANTHA RAO,BELLARY vs PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 158/BANG/2017[2012-13]Status: Disposed19/12/2017AY 2012-13
INCOME TAX OFFICER, BANGALORE vs M/S.DUSTERS TOTAL SOLUTIONS SERVICES PVT. LTD., BANGALORE
ITA 1603/BANG/2016[2013-14]Status: Disposed19/12/2017AY 2013-14
DUSTERS TOTAL SOLUTIONS SERVICES PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 497/BANG/2014[2010-11]Status: Disposed19/12/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX(TDS), BANGALORE vs M/S DUSTERS TOTAL SOLUTIONS (P)LTD, BANGALORE
ITA 1067/BANG/2014[2010-11]Status: Disposed19/12/2017AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S POWERGEAR PVT LTD, BANGALORE
ITA 737/BANG/2017[2013-14]Status: Disposed18/12/2017AY 2013-14
BIOCON RESEARCH LIMITED,BANGALORE vs CIT(A) I, BANGALORE
ITA 1329/BANG/2016[2012-13]Status: Disposed18/12/2017AY 2012-13
DCIT, BANGALORE vs M/S BIOCON RESEARCH LTD., BANGALORE
ITA 1251/BANG/2016[2012-13]Status: Disposed18/12/2017AY 2012-13
DCIT, BANGALORE vs M/S BIOCON RESEARCH LTD., BANGALORE
ITA 1250/BANG/2016[2011-12]Status: Disposed18/12/2017AY 2011-12
