← All Benches
ITAT Bangalore Bench
18,441 judgments
THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE KARNATAKA,BANGALORE vs DCIT, BANGALORE
ITA 805/BANG/2016[2011-12]Status: Disposed26/12/2017AY 2011-12
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 366/BANG/2016[2012-13]Status: Disposed26/12/2017AY 2012-13
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 365/BANG/2016[2011-12]Status: Disposed26/12/2017AY 2011-12
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 364/BANG/2016[2010-11]Status: Disposed26/12/2017AY 2010-11
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 363/BANG/2016[2009-10]Status: Disposed26/12/2017AY 2009-10
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 362/BANG/2016[2008-09]Status: Disposed26/12/2017AY 2008-09
SMT SARASWATHI MANOHARAN,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 962/BANG/2017[2012-13]Status: Disposed22/12/2017AY 2012-13
M/S. DRL LOGTISTICS PVT. LTD.,BENGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE - 2(1), BENGALURU
ITA 814/BANG/2017[2012 - 13]Status: Disposed22/12/2017
M/S. DRL LOGTISTICS PVT. LTD.,BENGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE - 2(1), BENGALURU
ITA 813/BANG/2017[2012 - 13]Status: Disposed22/12/2017
CAE INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE
ITA 762/BANG/2017[2012-13]Status: Disposed22/12/2017AY 2012-13
SMT NARASIMHAPPA VARALAKSHMI,BANGALORE vs INCOME TAX OFFICER WARD-10(2), BANGALORE
ITA 1860/BANG/2017[2005-06]Status: Disposed22/12/2017AY 2005-06
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION0 CIRCLE- 1, MANGALORE vs M/S ANJUMAN E ISLAMS, HUBLI
ITA 1702/BANG/2017[2011-12]Status: Disposed22/12/2017AY 2011-12
BASANAGOUDA PATIL,YADGIR vs INCOME TAX OFFICER WARD-1, YADGIR
ITA 1652/BANG/2017[2014-15]Status: Disposed22/12/2017AY 2014-15
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1561/BANG/2017[2013-14]Status: Disposed22/12/2017AY 2013-14
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1560/BANG/2017[2012-13]Status: Disposed22/12/2017AY 2012-13
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1559/BANG/2017[2011-12]Status: Disposed22/12/2017AY 2011-12
INCOME TAX OFFICER, BANGALORE vs M/S FIBRES AND FABRICS INTERNATIONAL PRIVATE LIMITED, BANGALORE
ITA 105/BANG/2017[2006-07]Status: Disposed22/12/2017AY 2006-07
THE COFFEE BOARD EMPLOYEES,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1037/BANG/2017[2007-08]Status: Disposed22/12/2017AY 2007-08
SHRI. N.R. GANGAVATI (HUF),HUBLI vs ITO, HUBLI
ITA 840/BANG/2016[1998-99]Status: Disposed22/12/2017AY 1998-99
SJRI. BASAVARAJ I KAMATAGI (HUF),HUBLI vs ITO, HUBLI
ITA 839/BANG/2016[1998-99]Status: Disposed22/12/2017AY 1998-99