← All Benches

ITAT Bangalore Bench

18,441 judgments

SHRI KRISHNA JHAWAR,RAICHUR vs INCOME TAX OFFICER WARD-3, RAICHUR

ITA 1884/BANG/2017[2014-15]Status: Disposed11/1/2018AY 2014-15

M/S MAGNASOFT CONSULTING PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(3), BANGALORE

ITA 1648/BANG/2017[2012-13]Status: Disposed11/1/2018AY 2012-13

SMT SANGEETA GAIKWAD,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR

ITA 1617/BANG/2017[2012-13]Status: Disposed11/1/2018AY 2012-13

M/S NATARAJ GRANITES,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 1606/BANG/2017[2012-13]Status: Disposed11/1/2018AY 2012-13

SRI MUNIYELLAPPA,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(2), BANGALORE

ITA 1507/BANG/2017[2011-12]Status: Disposed11/1/2018AY 2011-12

INCOME TAX OFFICER, HAVERI vs M/S.SHIVA PATTINA SOUHARDA SAHAKARI LTD., HAVERI

ITA 141/BANG/2017[2013-14]Status: Disposed11/1/2018AY 2013-14

INDIABUILD VILLAS DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 1270/BANG/2017[2012-13]Status: Disposed11/1/2018AY 2012-13

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1587/BANG/2016[2011-12]Status: Disposed10/1/2018AY 2011-12

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1586/BANG/2016[2010-11]Status: Disposed10/1/2018AY 2010-11

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1585/BANG/2016[2009-10]Status: Disposed10/1/2018AY 2009-10

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1584/BANG/2016[2008-09]Status: Disposed10/1/2018AY 2008-09

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1583/BANG/2016[2007-08]Status: Disposed10/1/2018AY 2007-08

MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1582/BANG/2016[2006-07]Status: Disposed10/1/2018AY 2006-07

M/S PUKHRAJ HASMUKHLAL,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE

ITA 1927/BANG/2017[2014-15]Status: Disposed9/1/2018AY 2014-15

VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LARGE TAX PAYER UNIT, BANGALORE

ITA 915/BANG/2017[2012-13]Status: Disposed5/1/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PNB METLIFE INDIA INSURANCE CO.LTD, BANGALORE

ITA 1220/BANG/2017[2013-14]Status: Disposed5/1/2018AY 2013-14

M/S INTERGARDEN (INDIA) PRIVATE LTD.,BANGALORE vs ACIT, BANGALORE

ITA 838/BANG/2014[2007-08]Status: Disposed5/1/2018AY 2007-08

JUPITER CAPITAL P. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 721/BANG/2014[2006-07]Status: Disposed5/1/2018AY 2006-07

M/S GEMINI GRAPHICS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 1607/BANG/2017[2013-14]Status: Disposed26/12/2017AY 2013-14

DCIT, BANGALORE vs M/S RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BANGALORE

ITA 885/BANG/2016[2011-12]Status: Disposed26/12/2017AY 2011-12