← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT, BANGALORE vs M/S BRILLIO TECHNOLOGIES PVT. LTD., BANGALORE
ITA 478/BANG/2016[2011-12]Status: Disposed19/1/2018AY 2011-12
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PRIVATE LIMITED, HOSPET
ITA 856/BANG/2017[2009-10]Status: Disposed17/1/2018AY 2009-10
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 855/BANG/2017[2008-09]Status: Disposed17/1/2018AY 2008-09
SRI KRISHNA SHELTERS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), BANGALORE
ITA 810/BANG/2017[2011 - 12]Status: Disposed17/1/2018
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 798/BANG/2017[2012-13]Status: Disposed17/1/2018AY 2012-13
M/S METAHELIX LIFE SCIENCES LIMITED,BANGALORE vs DY.COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1260/BANG/2017[2013-14]Status: Disposed17/1/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.PRESTIGE GARDEN CONSTRUCTIONS PVT. LTD., BANGALORE
ITA 1849/BANG/2016[2011-12]Status: Disposed17/1/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.MANTHAN SOFTWARE SERVICES PVT. LTD., BANGALORE
ITA 1762/BANG/2016[2009-10]Status: Disposed17/1/2018AY 2009-10
SMT.ANURADHA SRIPATHY,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1748/BANG/2016[2009-2010]Status: Disposed17/1/2018AY 2009-2010
PEPPERL & FUCHS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1282/BANG/2016[2004-05]Status: Disposed17/1/2018AY 2004-05
ITO, BANGALORE vs SRI. C.D. MEDAPPA, BANGALORE
ITA 120/BANG/2016[2010-11]Status: Disposed17/1/2018AY 2010-11
SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 2188/BANG/2017[2012-13]Status: Disposed11/1/2018AY 2012-13
SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 2187/BANG/2017[2011-12]Status: Disposed11/1/2018AY 2011-12
SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 2186/BANG/2017[2009-10]Status: Disposed11/1/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S LSI INDIA RESEARCH & DEVELOPMENT PVT LTD, BANGALORE
ITA 2156/BANG/2017[2010-11]Status: Disposed11/1/2018AY 2010-11
INCOME TAX OFFICER WARD-1, HOSPET vs M/S MAHAVEERA MINORITY CREDIT CO-OPERATIVE SOCIETY LTD, HUVINAHADAGALI
ITA 2151/BANG/2017[2014-15]Status: Disposed11/1/2018AY 2014-15
SMT MANJULA SREENIVAS,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(3), BANGALORE
ITA 2023/BANG/2017[2008-09]Status: Disposed11/1/2018AY 2008-09
M/S BARONS AGRILORE PVT LTD,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR
ITA 1887/BANG/2017[2014-15]Status: Disposed11/1/2018AY 2014-15
M/S SRI HANUMAN COTTON GINNERS,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR
ITA 1886/BANG/2017[2014-15]Status: Disposed11/1/2018AY 2014-15
SHRI RAJENDRA KUMAR INNANI,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR
ITA 1885/BANG/2017[2014-15]Status: Disposed11/1/2018AY 2014-15
