← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRI.T.S.RANJIT KUMAR,BANGALORE vs ITO, WARD-14(5), BANGALORE
ITA 1307/BANG/2016[2010-11]Status: Disposed19/1/2018AY 2010-11
VOLVO INDIA PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 835/BANG/2014[2007-08]Status: Disposed19/1/2018AY 2007-08
DCIT, BANGALORE vs M/S VOLVO INDIA PRIVATE LIMITED, BANGALORE
ITA 834/BANG/2014[2007-08]Status: Disposed19/1/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S BHARAT INFRA TECH (P)LTD, BANGALORE
ITA 1442/BANG/2014[2010-11]Status: Disposed19/1/2018AY 2010-11
M/S FAIRY FOOD PRODUCTS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1131/BANG/2014[2008-09]Status: Disposed19/1/2018AY 2008-09
M/S FAIRY FOOD PRODUCTS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1130/BANG/2014[2008-09]Status: Disposed19/1/2018AY 2008-09
DCIT, BANGALORE vs M/S GENEVA FINE PUNCH ENCLOSURES LTD., BANGALORE
ITA 1560/BANG/2013[2009-10]Status: Disposed19/1/2018AY 2009-10
ITO vs M/S INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE,
ITA 1350/BANG/2013[2005-06]Status: Disposed19/1/2018AY 2005-06
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, MANGALORE
ITA 1335/BANG/2013[2011-12]Status: Disposed19/1/2018AY 2011-12
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1265/BANG/2013[2011-12]Status: Disposed19/1/2018AY 2011-12
DCIT, BANGALORE vs M/S NIRVANA BUSINESS SOLUTIONS PVT. LTD., BANGALORE
ITA 171/BANG/2012[2004-05]Status: Disposed19/1/2018AY 2004-05
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1397/BANG/2012[2010-11]Status: Disposed19/1/2018AY 2010-11
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 1396/BANG/2012[2009-10]Status: Disposed19/1/2018AY 2009-10
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, BANGALORE
ITA 1335/BANG/2012[2010-11]Status: Disposed19/1/2018AY 2010-11
THE KARNATAKA BANK LTD.,MANGALORE vs DCIT, BANGALORE
ITA 1334/BANG/2012[2009-10]Status: Disposed19/1/2018AY 2009-10
ACIT, MANGALORE vs M/S KARNATAKA BANK LTD., MANGALORE
ITA 753/BANG/2011[2008-09]Status: Disposed19/1/2018AY 2008-09
SHELL APPARELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2032/BANG/2017[2004-05]Status: Disposed19/1/2018AY 2004-05
SILICON CITY EDUCATION TRUST,BANGALORE vs INCOME TAX OFFICER WARD- 3, BANGALORE
ITA 1951/BANG/2017[2012-13]Status: Disposed19/1/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MFAR HOLDINGS PVT LTD, BANGALORE
ITA 1443/BANG/2017[2013-14]Status: Disposed19/1/2018AY 2013-14
BRILLIO TECHNOLOGIES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 518/BANG/2016[2011-12]Status: Disposed19/1/2018AY 2011-12
