← All Benches

ITAT Bangalore Bench

18,441 judgments

NATARAJ S,UDUPI vs INCOME TAX OFICER WARD-1, UDUPI

ITA 1608/BANG/2017[2007-08]Status: Disposed24/1/2018AY 2007-08

M/S SENSES PHARMACEUTICALS LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-6(1)(1), BANGALORE

ITA 1269/BANG/2017[2012-13]Status: Disposed24/1/2018AY 2012-13

DCIT, BANGALORE vs M/S ROLLS ROYCE OPERATIONS (INDIA) PVT. LTD., BANGALORE

ITA 192/BANG/2016[2010-11]Status: Disposed24/1/2018AY 2010-11

SHRI.B.R.KRISHNAMURTHY,TUMKUR vs ITO-WARD-2, TUMKUR

ITA 1706/BANG/2016[2010-11]Status: Disposed24/1/2018AY 2010-11

ITO, BANGALORE vs M/S CSR INDIA PVT. LTD., BANGALORE

ITA 256/BANG/2015[2010-11]Status: Disposed24/1/2018AY 2010-11

M/S NMPL GRANITE PVT LTD,BELLARY vs INCOME TAX OFFICER WARD-1, HOSPETE

ITA 924/BANG/2017[2012-13]Status: Disposed19/1/2018AY 2012-13

MR.ABRAR AHMED K.J,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(1), BANGALORE

ITA 851/BANG/2017[2012-13]Status: Disposed19/1/2018AY 2012-13

M/S GREEN WOOD HIGH TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE

ITA 800/BANG/2017[2012-13]Status: Disposed19/1/2018AY 2012-13

INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ANJANEYA INFRASTRUCTURE PROJECTS PVT LTD, BANGALORE

ITA 789/BANG/2017[2012-13]Status: Disposed19/1/2018AY 2012-13

M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 48/BANG/2017[2015-16]Status: Disposed19/1/2018AY 2015-16

M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 47/BANG/2017[2015-16]Status: Disposed19/1/2018AY 2015-16

BYRAV GOWDA,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 2610/BANG/2017[2014-15]Status: Disposed19/1/2018AY 2014-15

M/S SRI GANGADHARESHWARA SOUHARDA PATTANA SAHAKARI NIYAMITHA,GANGAVATHI vs INCOME TAX OFFICER WARD-1, KOPPAL

ITA 2585/BANG/2017[2013-14]Status: Disposed19/1/2018AY 2013-14

VIVEK Y BHAT,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(5), BANGALORE

ITA 2481/BANG/2017[2013-14]Status: Disposed19/1/2018AY 2013-14

M/S BHADRAVATHI TOWN BHAVASARA KSHATRIYA CO-OPERATIVE SOCIETY LTD,SHIMOGA vs INCOME TAX OFFICER WARD-3, SHIMOGA

ITA 2191/BANG/2017[2010-11]Status: Disposed19/1/2018AY 2010-11

GANGADHARAYYA G NARENDRAMATH,HUBLI vs INCOME TAX OFFICER WARD-3(2), HUBLI

ITA 2155/BANG/2017[2006-07]Status: Disposed19/1/2018AY 2006-07

OAKNET HEALTHCARE PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE

ITA 2097/BANG/2017[2013-14]Status: Disposed19/1/2018AY 2013-14

ASST.C.I.T., BELLARY vs M/S HOTHUR TRADERS 100% EOU, BELLARY

ITA 32/BANG/2016[2011-12]Status: Disposed19/1/2018AY 2011-12

SHRI. KANTHULA RAVISHANKAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1897/BANG/2016[2012-13]Status: Disposed19/1/2018AY 2012-13

SRI. ARUN KUMAR M.B,BANGALORE vs ITO-WARD-8(3), BANGALORE

ITA 1417/BANG/2016[2011-12]Status: Disposed19/1/2018AY 2011-12