← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S.TANGLIN DEVELOPMENTS LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1701/BANG/2016[2011-12]Status: Disposed25/1/2018AY 2011-12
SMT SUSHAMA RAJESH RAO,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2734/BANG/2017[2012-13]Status: Disposed24/1/2018AY 2012-13
SRI MAHESHWARA CREDIT CO-OP SOCIETY LTD,HAVERI vs INOCME TAX OFFICER WARD-2, HAVERI
ITA 2699/BANG/2017[2014-15]Status: Disposed24/1/2018AY 2014-15
SRI MAHESHWARA CREDIT CO-OP SOCIETY LTD,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2698/BANG/2017[2013-14]Status: Disposed24/1/2018AY 2013-14
K N MAHESH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-1, RAMANAGAR
ITA 2506/BANG/2017[2014-15]Status: Disposed24/1/2018AY 2014-15
M/S B R KRISHNA MURTHY (HUF),TUMKUR vs INCOME TAX OFFICER WARD-2, TUMKUR
ITA 2475/BANG/2017[2012-13]Status: Disposed24/1/2018AY 2012-13
SHRI EKNATH CHANDU JAGADALE,BIJAPUR vs INCOME TAX OFFICER WARD-1, BIJAPUR
ITA 2218/BANG/2017[2002-03]Status: Disposed24/1/2018AY 2002-03
M/S SAPNA INVESTMENTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 2203/BANG/2017[2008-09]Status: Disposed24/1/2018AY 2008-09
CHIKKERUR PATTINA SOUUHARDA SAHAKARI NIYAMITHA,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2100/BANG/2017[2013-14]Status: Disposed24/1/2018AY 2013-14
CHIKKERUR PATTINA SOUHARDA SAHAKARI NIYAMITHA,HAVERI vs INCOME TAX OFFICER WARD-2, HAVERI
ITA 2099/BANG/2017[2012-13]Status: Disposed24/1/2018AY 2012-13
M/S SANKESHWAR MINERALS PVT LTD,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 2079/BANG/2017[2010-11]Status: Disposed24/1/2018AY 2010-11
UNITED TRADING CO,SAGARA vs INCOME TAX OFFICER WARD-3, SHIMOGA
ITA 2042/BANG/2017[2009-10]Status: Disposed24/1/2018AY 2009-10
K SIDDALINGAPPA,DAVANGERE vs INCOME TAX OFFICER WARD-2, DAVANGERE
ITA 1955/BANG/2017[2008-09]Status: Disposed24/1/2018AY 2008-09
M/S ANNAPURNESHWARI ANANTHA ASHRAMA TRUST,BANGALORE vs THE DEPUTY DIRECTOR OF INCOME TAX (E) CIRCLE-17(2), BANGALORE
ITA 1910/BANG/2017[2011-12]Status: Disposed24/1/2018AY 2011-12
LINGARAJ BASAVANEPPA KUNNUR,DHARAWAD vs INCOME TAX OFFICER WARD-1(2), HUBLI
ITA 1792/BANG/2017[2008-09]Status: Disposed24/1/2018AY 2008-09
SRI MAHABALESHWAR G HEBBAR,UTTARKANNADA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1677/BANG/2017[2005-06]Status: Disposed24/1/2018AY 2005-06
SRI MAHABALESHWAR G HEBBAR,UTTARKANDA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1676/BANG/2017[2004-05]Status: Disposed24/1/2018AY 2004-05
SRI MAHABALESHWAR G HEBBAR,UTTARAKANDA vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1675/BANG/2017[2003-04]Status: Disposed24/1/2018AY 2003-04
SRI MAHABALESHWAR G HEBBAR,UTTARKANNADA vs INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1674/BANG/2017[2002-03]Status: Disposed24/1/2018AY 2002-03
SRI MAHABALESHWAR G HEBBAR,U.K vs THE INCOME TAX OFFICER WARD-3(1), HUBLI
ITA 1673/BANG/2017[2001-02]Status: Disposed24/1/2018AY 2001-02
