← All Benches

ITAT Bangalore Bench

18,441 judgments

MERCEDES - BENZ RESEARCH & DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs ASST. C.I.T., BANGALORE

ITA 269/BANG/2016[2011-12]Status: Disposed2/2/2018AY 2011-12

HERBALIFE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE

ITA 611/BANG/2014[2008-09]Status: Disposed2/2/2018AY 2008-09

M/S ANJEON INC.,BANGALORE vs INCOME TAX OFFICER, WARD-4(4), BANGALORE

ITA 1297/BANG/2014[2010-11]Status: Disposed2/2/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1), BANGALORE vs M/S. KARNATAKA STATE FINANCIAL CORPORATION LTD., BANGALORE

ITA 888/BANG/2017[2012 - 13]Status: Disposed31/1/2018

ITI EDUCATION COMMITTEE,BANGALORE vs INCOME-TAX OFFICER(EXEMPTION), BANGALORE

ITA 425/BANG/2017[2012-13]Status: Disposed31/1/2018AY 2012-13

M/S HONNALI CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA

ITA 2752/BANG/2017[2011-12]Status: Disposed31/1/2018AY 2011-12

THE RADDI SAHAKARA BANKNIYAMITHA STATION ROAD,DHARWAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLI

ITA 1152/BANG/2017[2009-10]Status: Disposed31/1/2018AY 2009-10

ARCHIDPLY INDUSTRIE LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 1151/BANG/2017[2011-12]Status: Disposed31/1/2018AY 2011-12

JCIT, BANGALORE vs M/S BHUWALKA PIPES PVT. LTD., BANGALORE

ITA 882/BANG/2016[2011-12]Status: Disposed31/1/2018AY 2011-12

M/S TORRY HARRIS BUSINESS SOLUTIONS (P) LTD.,BANGALORE vs JCIT, BANGALORE

ITA 827/BANG/2016[2010-11]Status: Disposed31/1/2018AY 2010-11

INCOME TAX OFFICER, BANGALORE vs SMT.SAYEEDA ZOHRA JAMAL, BANGALORE

ITA 2048/BANG/2016[2013-14]Status: Disposed31/1/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. MYSORE MINERALS LTD, BANGALORE

ITA 1767/BANG/2016[2009-10]Status: Disposed31/1/2018AY 2009-10

M/S. IMC OF GOVT. ITI CHIKMAGALUR,CHICKMAGALUR vs COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1684/BANG/2016[2016-17]Status: Disposed31/1/2018AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX,HUBLI vs THE HUBLI URBAN CO-OPERATIVE BANK LTD, HUBLI

ITA 1347/BANG/2016[2012-13]Status: Disposed31/1/2018AY 2012-13

SRI. THIYAGARAJAN KUMAR,BANGALORE vs ASST.CIT, BANGALORE

ITA 1061/BANG/2016[2009-10]Status: Disposed31/1/2018AY 2009-10

TOYOTA TSUSHO INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 350/BANG/2015[2010-11]Status: Disposed31/1/2018AY 2010-11

ASST.C.I.T., BANGALORE vs M/S TOYOTA TSHSHO INDIA PVT. LTD., RAMANAGAR

ITA 1201/BANG/2015[2010-11]Status: Disposed31/1/2018AY 2010-11

DCIT, BANGALORE vs M/S ADCOCK INGRAM LIMITED, BANGALORE

ITA 1039/BANG/2015[2009-10]Status: Disposed31/1/2018AY 2009-10

M/S.VASCULAR CONCEPTS LTD.,BANGALORE vs DCIT-CENTRAL CIRCLE-1(4), BANGALORE

ITA 1927/BANG/2016[2013-2014]Status: Disposed29/1/2018AY 2013-2014

M/S.VASCULAR CONCEPTS LTD.,BANGALORE vs DCIT-CENTRAL CIRCLE-1(4), BANGALORE

ITA 1926/BANG/2016[2021-2013]Status: Disposed29/1/2018AY 2021-2013