← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S PRAKASH RETAIL PVT LTD,UDUPI vs THE JOINT COMMISSIONER OF INCOME TAX, UDUPI RANGE, UDUPI
ITA 1537/BANG/2017[2007-08]Status: Disposed9/2/2018AY 2007-08
ASSETZ INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1533/BANG/2017[2012-13]Status: Disposed9/2/2018AY 2012-13
MR. M S UMESH, PROP: SRI SAVITHRI SHANKAR TRANSPORTS,BANGALORE vs THE INCOME TAX OFFICER, WARD-9(1) PRESENT WARD-6(4)(4), BANGALORE
ITA 1461/BANG/2017[2012-13]Status: Disposed9/2/2018AY 2012-13
MR. M S UMESH, PROP: SRI SAVITHRI SHANKAR TRANSPORTS,BANGALORE vs THE INCOME TAX OFFICER, WARD-9(1), BANGALORE
ITA 1460/BANG/2017[2011-12]Status: Disposed9/2/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE vs M/S. MICRONOVA IMPLEX PVT LTD, BANGALORE
ITA 1445/BANG/2017[2013-14]Status: Disposed9/2/2018AY 2013-14
SEJAL SHARAMIK MASTURLAL,BANGALORE vs ITO, BANGALORE
ITA 955/BANG/2016[2008-09]Status: Disposed9/2/2018AY 2008-09
XLHEALTH CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2311/BANG/2016[2012-13]Status: Disposed9/2/2018AY 2012-13
SHRI AMARAYYA MUDDAYYA HIREMATH,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GULBARGA
ITA 2304/BANG/2016[2008-09]Status: Disposed9/2/2018AY 2008-09
M/S MPHASIS FINSOLUTIONS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 577/BANG/2015[2010-11]Status: Disposed9/2/2018AY 2010-11
ASST.C.I.T., BANGALORE vs M/S MPHASIS FINSOLUTIONS (P) LTD., BANGALORE
ITA 428/BANG/2015[2010-11]Status: Disposed9/2/2018AY 2010-11
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 724/BANG/2014[2008-09]Status: Disposed9/2/2018AY 2008-09
NVIDIA GRAPHICS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1223/BANG/2011[2007-08]Status: Disposed9/2/2018AY 2007-08
INCOME TAX OFFICER WARD-1(5), DAVANGERE vs M/S RENUKAMBA CREDIT CO-OP SOCIETY LTD, DAVANGERE
ITA 1502/BANG/2017[2012-13]Status: Disposed7/2/2018AY 2012-13
INCOME TAX OFFICER TDS WARD-3(3), BANGALORE vs M/S UAS EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1485/BANG/2017[2012-13]Status: Disposed7/2/2018AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S FR.MULLERS CHARITABLE INSTITUTIONS, MANGALORE
ITA 783/BANG/2017[2012-13]Status: Disposed2/2/2018AY 2012-13
M/S. VIDYANIDHI EDUCATION TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BANGALORE
ITA 1380/BANG/2017[2012-13]Status: Disposed2/2/2018AY 2012-13
ICOME TAX OFFICER, TDS WARD-3(1), BANGALORE vs M/S. REMCO (BHEL) HOUSE BUILDING COOPERATIVE SOCIEY LIMITED, BANGALORE
ITA 1372/BANG/2017[2008-09]Status: Disposed2/2/2018AY 2008-09
SANTOSH ENTERPRISES,SAGAR TALUK vs ADDITIONAL COMMISSIONER OF INCOME TAX, SHIMOGA
ITA 1353/BANG/2017[2006-07]Status: Disposed2/2/2018AY 2006-07
SUMERMAL YATENDRA SANANI (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 1318/BANG/2017[2009-10]Status: Disposed2/2/2018AY 2009-10
YATENDRA KUMAR S JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 1317/BANG/2017[2009-10]Status: Disposed2/2/2018AY 2009-10
