← All Benches

ITAT Bangalore Bench

18,441 judgments

LAKSHMI DEVI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE, BANGALORE

ITA 179/BANG/2018[2008-09]Status: Disposed23/2/2018AY 2008-09

VIMALA DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU

ITA 178/BANG/2018[2009-10]Status: Disposed23/2/2018AY 2009-10

VIMALA DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU

ITA 177/BANG/2018[2008-2009]Status: Disposed23/2/2018AY 2008-2009

SHRI SUNIL BANDACHARYA JOSHI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1), BANGALORE

ITA 13/BANG/2018[2013-14]Status: Disposed23/2/2018AY 2013-14

SRI B SUNDARA PRAKASH,BENGALURU vs INCOME TAX OFFICER, WARD-15(3), BENGALURU

ITA 2815/BANG/2017[2009-10]Status: Disposed23/2/2018AY 2009-10

M/S. R & K FAIR DEALS PVT LTD,BELLARY vs INCOME TAX OFFICER, WARD-1, BELLARY

ITA 2790/BANG/2017[2009-10]Status: Disposed23/2/2018AY 2009-10

SHRI MANOJ KARIA,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(4), BANGALORE

ITA 2754/BANG/2017[2006-07]Status: Disposed23/2/2018AY 2006-07

INCOME TAX OFFICER WARD-6(2)(2), BANGALORE vs M/S MANJUNATHESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 2720/BANG/2017[2014-15]Status: Disposed23/2/2018AY 2014-15

M/S SRI YOGINAREYANA YATHINDRA MUTT,BANGALORE vs INCOME TAX OFFICER WARD-3 (EXEMPTION), BANGALORE

ITA 1712/BANG/2017[2012-13]Status: Disposed23/2/2018AY 2012-13

APTEAN INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 464/BANG/2016[2011-12]Status: Disposed23/2/2018AY 2011-12

BIOCON LIMTIED,BANGALORE vs CIT, BANGALORE

ITA 907/BANG/2016[2009-10]Status: Disposed21/2/2018AY 2009-10

ELECTRONIC CITY INDUSTRIES ASSOCIATION,BANGALORE vs DCIT, BANGALORE

ITA 654/BANG/2016[2011-12]Status: Disposed21/2/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR PROJECTS PVT. LTD., BANGALORE

ITA 2213/BANG/2016[2008-09]Status: Disposed21/2/2018AY 2008-09

INCOME TAX OFFICER, BANGALORE vs M/S ST.AUGUSTINE SERVICE SOCIETY, BANGALORE

ITA 2121/BANG/2016[2012-13]Status: Disposed21/2/2018AY 2012-13

JASWANTH KUMAR KOTHARI,MYSORE vs ADDL COMMISSIONER INCOME TAX, MYSORE

ITA 1906/BANG/2016[2005-06]Status: Disposed21/2/2018AY 2005-06

ASST.C.I.T., BANGALORE vs SRI. SRINIVAS RAO HOSKOTE, BANGALORE

ITA 1154/BANG/2015[2010-11]Status: Disposed21/2/2018AY 2010-11

M/S CESSNA GARDEN DEVELOPERS PVT.LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2097/BANG/2016[2010-11]Status: Disposed14/2/2018AY 2010-11

M/S.CORNERSSTONE PROPERTY INVESTMENTS PVT. LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 665/BANG/2017[2008-09]Status: Disposed9/2/2018AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE vs M/S SWAMI VIVEKANANDA YOUTH MOVEMENT, MYSURU

ITA 1550/BANG/2017[2013-14]Status: Disposed9/2/2018AY 2013-14

M/S PRAKASH RETAIL PVT LTD..,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI

ITA 1538/BANG/2017[2008-09]Status: Disposed9/2/2018AY 2008-09