← All Benches

ITAT Bangalore Bench

18,441 judgments

DCIT, BANGALORE vs M/S NETSCOUT SYSTEMS SOFTWARE INDIA PVT. LTD., BANGALORE

ITA 1212/BANG/2011[2005-06]Status: Disposed28/2/2018AY 2005-06

MR.AZEEZULLA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE

ITA 39/BANG/2018[2012-13]Status: Disposed27/2/2018AY 2012-13

M/S PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE BANK LTD,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 24/BANG/2018[2013-14]Status: Disposed27/2/2018AY 2013-14

M/S. PRIMARY AGRICULTURAL CREDIT CO-OP BANK LIMITED,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 23/BANG/2018[2012-13]Status: Disposed27/2/2018AY 2012-13

BIJAPUR CO-OPERATIVE CREDIT SOCIETY LTD,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1, VIJAYAPURA

ITA 22/BANG/2018[2013-14]Status: Disposed27/2/2018AY 2013-14

PRATHAMIKA KRISHI PATTIN SAHAKAKARI BANK NIYAMIT,VIJAYAPURA vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA

ITA 21/BANG/2018[2013-14]Status: Disposed27/2/2018AY 2013-14

PRATHAMIKA KRISHI PATTIN SAHAKARI BANK NIYAMIT,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA

ITA 20/BANG/2018[2012-13]Status: Disposed27/2/2018AY 2012-13

M/S MAHILANIDHI SOUHARDA SAHAKARI LIMITED,MAGALURU vs INCOME TAX OFFICER WARD-2(3), MANGALURU

ITA 193/BANG/2018[2013-14]Status: Disposed27/2/2018AY 2013-14

SRI.RANGASWAMY HANUMEGOWDA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE

ITA 373/BANG/2018[2014-15]Status: Disposed26/2/2018AY 2014-15

SRI, BETTAIAH RAMAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE

ITA 1898/BANG/2017[2012-13]Status: Disposed26/2/2018AY 2012-13

SRI SAI EDUCATIONAL TRUST,CHITAMANI vs THE INCOME TAX OFFICER(EXEMPTION) WARD-3, BANGALORE

ITA 1654/BANG/2017[2012-13]Status: Disposed26/2/2018AY 2012-13

SHRI. G. LALANATHA REDDY,BANGALORE vs DCIT, BANGALORE

ITA 913/BANG/2016[2009-10]Status: Disposed26/2/2018AY 2009-10

M/S.GLOBAL ENTROPOLIS (VIZAG)(P) LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2082/BANG/2016[2012-13]Status: Disposed26/2/2018AY 2012-13

M C SATHYANARAYANA GOWDA,BANGALORE vs ITO, BANGALORE

ITA 1057/BANG/2016[2008-09]Status: Disposed26/2/2018AY 2008-09

M/S NIRVANA BUSINESS SOLUTIONS PVT LTD,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1077/BANG/2014[2004-05]Status: Disposed26/2/2018AY 2004-05

MR.GAFFOOR SAJJID PASHA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE

ITA 40/BANG/2018[2012-13]Status: Disposed23/2/2018AY 2012-13

SRI.VINOD KUMAR NAHAR (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 188/BANG/2018[2007-08]Status: Disposed23/2/2018AY 2007-08

M/S LAXMINARAYAN COTTON COMPANY,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 184/BANG/2018[2013-14]Status: Disposed23/2/2018AY 2013-14

RANGILA SOLANKI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 181/BANG/2018[2008-09]Status: Disposed23/2/2018AY 2008-09

DAI DEVI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE, BANGALORE

ITA 180/BANG/2018[2008-09]Status: Disposed23/2/2018AY 2008-09