← All Benches

ITAT Bangalore Bench

18,441 judgments

M/S NORTH CANARA DISTRICT CO-OP FISH MARKETING FEDERATION LTD,KARWAR vs INCOME TAX OFFICER WARD-1, KARWAR

ITA 416/BANG/2018[2013-14]Status: Disposed1/3/2018AY 2013-14

M/S NORTH CANARA DISTRICT CO-OP FISH MARKETING FEDERATION LTD,KARWAR vs INCOME TAX OFFICER WARD-1, KARWAR

ITA 415/BANG/2018[2012-13]Status: Disposed1/3/2018AY 2012-13

SMT RAJ RANI,TIPTUR vs INCOME TAX OFFICER WARD-1, TIPTUR

ITA 343/BANG/2018[2014-15]Status: Disposed1/3/2018AY 2014-15

LATE H RAJANNA L/R R.MAHESH,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(4), BANGALORE

ITA 48/BANG/2018[2001-02]Status: Disposed28/2/2018AY 2001-02

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE- 1, MANGALORE vs M/S SHREE DEVI EDUCATION TRUST, MANGALORE

ITA 317/BANG/2018[2014-15]Status: Disposed28/2/2018AY 2014-15

M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU, MANGALURU

ITA 222/BANG/2018[2011-12]Status: Disposed28/2/2018AY 2011-12

M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU

ITA 221/BANG/2018[2010-11]Status: Disposed28/2/2018AY 2010-11

M/S PARTEK COMPUTERS AND SOFTWARE SOLUTIONS PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER WARD-1(1), MANGALURU

ITA 220/BANG/2018[2009-10]Status: Disposed28/2/2018AY 2009-10

SRI SUBODH AGARWAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 678/BANG/2017[2008-09]Status: Disposed28/2/2018AY 2008-09

SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE

ITA 2028/BANG/2017[2013-14]Status: Disposed28/2/2018AY 2013-14

CENTRE FOR INCUBATION INNOVATION RESEARCH & CONSULTANCY,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE

ITA 1879/BANG/2017[2017-18]Status: Disposed28/2/2018AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S VIDYANIDHI EDUCATION TRUST, BANGALORE

ITA 1484/BANG/2017[2012-13]Status: Disposed28/2/2018AY 2012-13

K. UTTAMCHAND DARLA,BANGALORE vs ITO, BANGALORE

ITA 781/BANG/2016[2011-12]Status: Disposed28/2/2018AY 2011-12

M/S. MCML ECI JOINT VENTURE,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2287/BANG/2016[2012-13]Status: Disposed28/2/2018AY 2012-13

M/S.STATE STREET SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT- CIRCLE-6(1)(2), BANGALORE

ITA 2030/BANG/2016[2012-13]Status: Disposed28/2/2018AY 2012-13

INCOME TAX OFFICER, BANGALORE vs SMT. BHAVYA, BANGALORE

ITA 1796/BANG/2016[2012-13]Status: Disposed28/2/2018AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYAPUR vs M/S.DECCAN URBAN CO-OP. BANK LTD., VIJAYAPUR

ITA 1595/BANG/2016[2012-13]Status: Disposed28/2/2018AY 2012-13

INCOME TAX OFFICER, BANGALORE vs M/S.NANDI HIGHWAY DEVELOPERS PVT. LTD., BANGALORE

ITA 1569/BANG/2016[2012-13]Status: Disposed28/2/2018AY 2012-13

INCOME-TAX OFFICER,BANGALORE vs M/S.TRIPLE ESS ADVERTISING PVT LTD., BANGALORE

ITA 1294/BANG/2016[2011-12]Status: Disposed28/2/2018AY 2011-12

DCIT, BANGALORE vs M/S QUINTILES RESEARCH (INDIA) PVT. LTD., BANGALORE

ITA 339/BANG/2015[2010-11]Status: Disposed28/2/2018AY 2010-11