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ITAT Bangalore Bench

18,441 judgments

M/S RAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 238/BANG/2017[2010-11]Status: Disposed9/3/2018AY 2010-11

M/SRAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 237/BANG/2017[2009-10]Status: Disposed9/3/2018AY 2009-10

M/S RAJESH EXPORTS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 236/BANG/2017[2008-09]Status: Disposed9/3/2018AY 2008-09

M/S RAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE

ITA 235/BANG/2017[2007-08]Status: Disposed9/3/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S RAJESH EXPORTS LTD, BANGALORE

ITA 2309/BANG/2016[2008-09]Status: Disposed9/3/2018AY 2008-09

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S RAJESH EXPORTS LTD, BANGALORE

ITA 2308/BANG/2016[2007-08]Status: Disposed9/3/2018AY 2007-08

INCOME TAX OFFICER WARD-6(3)(4), BANGALORE vs SHRI B R DHANPAL, BANGALORE

ITA 1268/BANG/2017[2012-13]Status: Disposed8/3/2018AY 2012-13

EPLANET VENTURES MAURITIUS LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE

ITA 1232/BANG/2017[2012-13]Status: Disposed8/3/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE vs M/S. JSW STEEL PROCESSING CENTRES LTD, BANGALORE

ITA 1978/BANG/2017[2013-14]Status: Disposed7/3/2018AY 2013-14

M/S KARNATAKA AGENCIES,MANGALORE vs JOINT COMMISSIONER OF INCOME TAX RANGE-1, MANGALORE

ITA 1969/BANG/2017[2010-11]Status: Disposed7/3/2018AY 2010-11

SRI AVINASH OSTHWAL (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU

ITA 9/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SRI RAMESH KUMAR OSTHWAL,BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU

ITA 8/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SHRI RAJU OSTHWAL (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU

ITA 7/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SMT REKHA OSTHWAL,BENGALURU vs INCOME TAX OFFICER, WARD-2, HOSPET

ITA 19/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SRI RAJU OSTHWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-2, BANGALORE

ITA 12/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SMT MEENA OSTHWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-2, HOSPET

ITA 11/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SRI RAMESH KUMAR OSTHWAL(HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2, HOSPET

ITA 10/BANG/2018[2012-13]Status: Disposed2/3/2018AY 2012-13

SEERVI SAMAJ BILWAS TRUST,BANGALORE vs INCOME TAX OFFICER WARD-3, BANGALORE

ITA 2009/BANG/2017[2017-18]Status: Disposed2/3/2018AY 2017-18

TOSHIBA SOFTWARE (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE

ITA 1717/BANG/2017[2011-12]Status: Disposed2/3/2018AY 2011-12

SHRI.RAGHURAM P NAMBYAR,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2007/BANG/2016[2009-2010]Status: Disposed2/3/2018AY 2009-2010