← All Benches
ITAT Bangalore Bench
18,441 judgments
SMT. VISHALAKSHI DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-6(4), BENGALURU
ITA 2797/BANG/2017[2004-05]Status: Disposed20/3/2018AY 2004-05
SMT. VISHALAKSHI DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-6(4), BENGALURU
ITA 2796/BANG/2017[2003-04]Status: Disposed20/3/2018AY 2003-04
SMT. VISHALAKSHI DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-6(4), BENGALURU
ITA 2795/BANG/2017[2001-2002]Status: Disposed20/3/2018AY 2001-2002
SHRI.PIYOOSH MADAN BALDOTA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 497/BANG/2018[2013-14]Status: Disposed19/3/2018AY 2013-14
AJANTA NETWORK,BANGALURU vs INCOME-TAX OFFICER, WARD-2(2)(4), BENGALURU
ITA 2626/BANG/2017[2012-13]Status: Disposed19/3/2018AY 2012-13
SRI MAHESH SURYANARAYANAN LINGAM,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2092/BANG/2017[2013-14]Status: Disposed16/3/2018AY 2013-14
MR.M RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 394/BANG/2018[2014-15]Status: Disposed14/3/2018AY 2014-15
MR.M.RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 393/BANG/2018[2013-14]Status: Disposed14/3/2018AY 2013-14
MR.M RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 392/BANG/2018[2012-13]Status: Disposed14/3/2018AY 2012-13
MR. M.RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR
ITA 391/BANG/2018[2011-12]Status: Disposed14/3/2018AY 2011-12
MR.M RAMESH,CHIKKABALLAPUR vs INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 390/BANG/2018[2010-11]Status: Disposed14/3/2018AY 2010-11
MR.M RAMESH,CHIKKABALLAPUR vs INCOME-TAX OFFICER,WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 389/BANG/2018[2009-10]Status: Disposed14/3/2018AY 2009-10
SRI.K.VENKIDUSWAMI,TAMILNADU vs THE INCOME TAX OFFICER WARD-14(5), BANGALORE
ITA 383/BANG/2018[2010-11]Status: Disposed14/3/2018AY 2010-11
SHRI MUNGSMURI DHRUVA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(5), BANGALORE
ITA 338/BANG/2018[2013-14]Status: Disposed14/3/2018AY 2013-14
SHRI M.SATYANARAYANA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 1/BANG/2018[2014-15]Status: Disposed13/3/2018AY 2014-15
M/S. BANASHANKARI CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(4), BENGALURU
ITA 2874/BANG/2017[2014-15]Status: Disposed12/3/2018AY 2014-15
M/S.MERCEDES-BENZ RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1645/BANG/2016[2012-13]Status: Disposed12/3/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BANGALORE vs M/S. RAJESH EXPORTS LTD., BANGALORE
ITA 443/BANG/2017[2010 - 11]Status: Disposed9/3/2018
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BANGALORE vs M/S. RAJESH EXPORTS LTD., BANGALORE
ITA 442/BANG/2017[2009 - 10]Status: Disposed9/3/2018
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BENGALURU vs M/S. SUBRAMANYA CONSTRUTIONS & DEVELOPMENT COMPANY LTD., BENGALURU
ITA 411/BANG/2017[2011 - 12]Status: Disposed9/3/2018
