← All Benches

ITAT Bangalore Bench

18,441 judgments

M/S. KANYAKAPARAMESHWARI CREDIT CO-OPERATIVE SOCIETY LIMITED,CHITRADURGA vs INCOME TAX OFFICER, WARD-2, CHITRADURGA

ITA 2900/BANG/2017[2012-13]Status: Disposed22/3/2018AY 2012-13

MR, AMIL KUMA GARG,ARSIKERE vs INCOME TAX OFFICER, WARD-1, TIPTUR

ITA 2732/BANG/2017[2010-11]Status: Disposed21/3/2018AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S YAHOO SOFTWARE DEVELOPMENT PVT LTD, BANGALORE

ITA 2512/BANG/2017[2010-11]Status: Disposed21/3/2018AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S YAHOO SOFTWARE DEVELOPMENT PVT LTD, BANGALORE

ITA 2493/BANG/2017[2011-12]Status: Disposed21/3/2018AY 2011-12

CAPCO TECHNOLOGIES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE

ITA 1981/BANG/2017[2013-14]Status: Disposed21/3/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.REAMETRIX INDIA PVT. LTD., BANGALORE

ITA 1529/BANG/2016[2007-2008]Status: Disposed21/3/2018AY 2007-2008

MISYS SOFTWARE SOLUTIONS (I)P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1392/BANG/2014[2009-10]Status: Disposed21/3/2018AY 2009-10

K SHAHANAWAZ KHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(3)(1), BANGALORE

ITA 598/BANG/2018[2008-09]Status: Disposed20/3/2018AY 2008-09

MANISH KUMAR JAIN,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(2), BANGALORE

ITA 583/BANG/2018[2008-09]Status: Disposed20/3/2018AY 2008-09

SAPNA NAHATA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(5), BANGALORE

ITA 582/BANG/2018[2010-11]Status: Disposed20/3/2018AY 2010-11

SAPNA NAHATA,BANGALOR E vs THE INCOME TAX OFFICER WARD-4(3)(5), BANGALORE

ITA 581/BANG/2018[2009-10]Status: Disposed20/3/2018AY 2009-10

SRI HANUMAIAH SRINIVAS,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 574/BANG/2018[2014-15]Status: Disposed20/3/2018AY 2014-15

M/S KAPPALAGUDDI VYAVASAYA SEVA SAHAKARI NIYAMITHA,BELGAVI vs INCOME TAX OFFICER WARD-4, BELGAVI

ITA 469/BANG/2018[2013-14]Status: Disposed20/3/2018AY 2013-14

SRI.BASAVESHWAR SOUHARD PATTINA SAHAKARI NIYYAMIT,TALIKOTI vs INCOME TAX OFFICER WARD-2, BIJAPUR

ITA 374/BANG/2018[2010-11]Status: Disposed20/3/2018AY 2010-11

SMT.LEELA BAI,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGALORE

ITA 237/BANG/2018[2009-10]Status: Disposed20/3/2018AY 2009-10

SHAKAR T YALAMALI,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG

ITA 2918/BANG/2017[2014-15]Status: Disposed20/3/2018AY 2014-15

JAYADEV.T. YELAMALI,GADAG vs INCOME TAX OFFICER, WARD-11, GADAG

ITA 2917/BANG/2017[2014-15]Status: Disposed20/3/2018AY 2014-15

ANUP SHANKAR YELAMALI,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG

ITA 2916/BANG/2017[2015-16]Status: Disposed20/3/2018AY 2015-16

SIDDALINGESH YELAMALI,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG

ITA 2915/BANG/2017[2014-15]Status: Disposed20/3/2018AY 2014-15

SRI/MAHADEV T YELAMALI,GADAG vs INCOME TAX OFFICER WARD-II, GADAG

ITA 2914/BANG/2017[2014-15]Status: Disposed20/3/2018AY 2014-15