← All Benches
ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S M VISVESVARAYA CO-OP BANK LTD, BANGALORE
ITA 1436/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13
M/S RAMS EDUCATION FOUNDATION,BANGALORE vs INCOME TAX OFFICER WARD-2 (EXEMPTION), BANGALORE
ITA 1381/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13
INCOME TAX OFFICER (TDS) WARD-3(2), BANGALORE vs SRI LAKSHMI CO-OPERATIVE HOUSING SOCIETY LTD, BANGALORE
ITA 1378/BANG/2017[2008-09]Status: Disposed23/3/2018AY 2008-09
INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S JAIN FARMS PVT LTD, BANGALORE
ITA 1322/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13
P.C. PROPERTIES,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 420/BANG/2016[2007-08]Status: Disposed23/3/2018AY 2007-08
VIJAYA BANK,BELLARY vs ASST. COMMISSIONER OF INCOME TAX, BELLARY
ITA 1846/BANG/2016[2013-14]Status: Disposed23/3/2018AY 2013-14
VIJAYA BANK,BELLARY vs ASST. COMMISSIONER OF INCOME TAX, BELLARY
ITA 1845/BANG/2016[2012-13]Status: Disposed23/3/2018AY 2012-13
M/S TELECOMONE TELESERVICES INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1237/BANG/2016[2012-13]Status: Disposed23/3/2018AY 2012-13
ITO, BANGALORE vs M/;S THAKRAL COMPUTERS PVT. LTD., BANGALORE
ITA 1142/BANG/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
M/S I2 TECHNOLGOIES SOFTWARE PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)IV, BANGALORE
ITA 1208/BANG/2014[2005-06]Status: Disposed23/3/2018AY 2005-06
ACIT, BANGALORE vs SRI. ANUPAM KOTHARI, BANGALORE
ITA 875/BANG/2012[2005-06]Status: Disposed23/3/2018AY 2005-06
ANUPAM S. KOTHARI,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 837/BANG/2012[2005-06]Status: Disposed23/3/2018AY 2005-06
ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DDIT, BANGALORE
ITA 1508/BANG/2012[2008-09]Status: Disposed23/3/2018AY 2008-09
JUBILANT BIOSYS LIMITED,NOIDA vs ITO, BANGALORE
ITA 611/BANG/2010[2008-09]Status: Disposed23/3/2018AY 2008-09
JUBILANT BIOSYS LIMITED,NOIDA vs ITO, BANGALORE
ITA 610/BANG/2010[2007-08]Status: Disposed23/3/2018AY 2007-08
ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DDIT, BANGALORE
ITA 193/BANG/2010[2008-09]Status: Disposed23/3/2018AY 2008-09
M/S. BHUVANESHWARI PATTINA SOUHARDA SAHAKARI NIYAMITHA,GANGAVATHI vs INCOME TAX OFFICER. WARD-1, KOPPAL
ITA 41/BANG/2018[2014-15]Status: Disposed22/3/2018AY 2014-15
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2911/BANG/2017[2008-09]Status: Disposed22/3/2018AY 2008-09
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2910/BANG/2017[2007-08]Status: Disposed22/3/2018AY 2007-08
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2909/BANG/2017[2006-07]Status: Disposed22/3/2018AY 2006-07
