← All Benches

ITAT Bangalore Bench

18,441 judgments

SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU

ITA 518/BANG/2018[2007-2008]Status: Disposed23/3/2018AY 2007-2008

SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU

ITA 517/BANG/2018[2010-2011]Status: Disposed23/3/2018AY 2010-2011

CANARA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 865/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S SOCIETE GENERALE GLOBAL SOLUTION CENTRE PVT LTD, BANGALORE

ITA 413/BANG/2017[2009-10]Status: Disposed23/3/2018AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 6(1)(2), BENGALURU vs M/S. SUBRAMANYA CONSTRUCTIONS & DEVELOPMENT COMPANY LTD., BENGALURU

ITA 410/BANG/2017[2010 - 11]Status: Disposed23/3/2018

BIJAPUR DISTRICT POLICE CO-OPERATIVE CREDIT SOCIETY LTD,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1, VIJAYAPUR

ITA 2865/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

INCOME TAX OFFICER, WARD-1(2), HUBLI-DHARWAD vs M/S THE ANNIGERI AGRICULTURAL PRODUCE CO-OPRATIVE SALE AND PROCESSING SOCIETY LTD, HUBLI-DHARWAD

ITA 2803/BANG/2017[2014-15]Status: Disposed23/3/2018AY 2014-15

SRI VIRUPAKSHESHWARA PATTINS SOUHARDA SAHAKARI NIYAMITA,RAICHUR vs INCOME TAX OFFICER, WARD-2, RAICHUR

ITA 2746/BANG/2017[2010-11]Status: Disposed23/3/2018AY 2010-11

M/S SITARAM SARDA (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE

ITA 2721/BANG/2017[2008-09]Status: Disposed23/3/2018AY 2008-09

M/S WIPRO GE HEALTHCARE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 2525/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ANJANEYA INFRASTRUCTURE PROJECTS PVT LTD, BANGALORE

ITA 2509/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

SRI JAI JAGADISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE

ITA 2158/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13

AKHIL BHARATIYA SIRVI SUMAJ PUSHKAR RAJ TRUST,BANGALORE vs INCOME TAX OFFICER (E) WARD-1, BANGALORE

ITA 2010/BANG/2017[2017-18]Status: Disposed23/3/2018AY 2017-18

DODDABALLAPUR INDUSTRIES ASSOCIATION,DODDABALLAPUR vs COMMISSIONER OF INCOME TAX (E), BANGALORE

ITA 1975/BANG/2017[2017-18]Status: Disposed23/3/2018AY 2017-18

DODDABALLAPUR INDUSTRIES ASSOSIATION,DODDABALLAPUR vs COMMISSIONER OF INCOME TAX (E), BANGALORE

ITA 1974/BANG/2017[2017-18]Status: Disposed23/3/2018AY 2017-18

THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE vs MR.M.R.PALINAPPAN, BANGALORE

ITA 1542/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

INCOME TAX OFFICER WARD-5(2)(4), BANGALORE vs M/S THE KARNATAKA STATE APEX BANK EMPLOYEE CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1481/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

THE INCOME TAX OFFICER, WARD-2, BANGALORE vs M/S. RAMS EDUCATION FOUNDATION, BANGALORE

ITA 1464/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S J P DISTILLERIES PVT LTD, BANGALORE

ITA 1455/BANG/2017[2013-14]Status: Disposed23/3/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S JAGDALE INDUSTRIES PRIVATE LIMITED, BANGALORE

ITA 1446/BANG/2017[2012-13]Status: Disposed23/3/2018AY 2012-13