← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT, BANGALORE vs M/S CGI INFORMATION SYSTEMS & MANAGEMENT CONSULTANTION PVT. LTD., BANGALORE
ITA 502/BANG/2016[2011-12]Status: Disposed6/4/2018AY 2011-12
M/S WUERTH ELECTRONIK INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1040/BANG/2016[2011-12]Status: Disposed6/4/2018AY 2011-12
SAP LABS INDIA PVT. LTD.,BANGALORE vs ADDL.C.I.T.,
ITA 981/BANG/2013[2008-09]Status: Disposed6/4/2018AY 2008-09
TOSHIBA EMBEDDED SOFTWARE (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1431/BANG/2013[2008-09]Status: Disposed6/4/2018AY 2008-09
DCIT vs M/S SAP LABS INDIA PVT. LTD., BANGALORE
ITA 1070/BANG/2013[2008-09]Status: Disposed6/4/2018AY 2008-09
SMT NALINI PRABHU,BANGALORE vs INCOME TAX OFFICER WARD-6(3), BANGALORE
ITA 35/BANG/2018[2005-06]Status: Disposed6/4/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TA CIRCLE-5(1)(1), BANGALORE vs M/S ROHM INDIA PRIVATE LIMITED, BANGALORE
ITA 160/BANG/2017[2009-10]Status: Disposed4/4/2018AY 2009-10
M/S.GLOBAL AUTOMATION INDIA PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1574/BANG/2016[2009-2010]Status: Disposed4/4/2018AY 2009-2010
M/S HERGA VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER WARD-3, UDUPI
ITA 420/BANG/2018[2013-14]Status: Disposed2/4/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S FIRST AMERICAN INDIA PVT LTD, BANGALORE
ITA 746/BANG/2017[2011-12]Status: Disposed28/3/2018AY 2011-12
BHAVESH B MEHTA,BENGALURU vs INCOME TAX OFFICER, WARD- 6(3)(1), BENGALURU
ITA 2759/BANG/2017[2009-10]Status: Disposed28/3/2018AY 2009-10
SRI JAYAKUMAR REDDY,BANGALORE vs INCOME TAX OFFICER WARD-6(2), BANGALORE
ITA 2518/BANG/2017[2005-06]Status: Disposed28/3/2018AY 2005-06
INCOME TAX OFFICER EXEMPTIONS WARD-1, MANGALORE vs M/S SHIRURU WELFARE TRUST, UDUPI
ITA 2165/BANG/2017[2011-12]Status: Disposed28/3/2018AY 2011-12
REGULUS INFRASTRUCTURE MANAGEMENT CONSULTANCY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(4), BANGALORE
ITA 2077/BANG/2017[2013-14]Status: Disposed28/3/2018AY 2013-14
SMT. B. BHAGYALAKSHMI vs D.C.I.T. CENTRAL CIRCLE - 1(3),
ITA 162/BANG/2014[2004 - 05]Status: Disposed28/3/2018
SHAHEEN TAJ K N,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(5), BANGALORE
ITA 2185/BANG/2017[2008-09]Status: Disposed26/3/2018AY 2008-09
M/S GOWRISHANKAR AND COMPANY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 573/BANG/2018[2013-14]Status: Disposed23/3/2018AY 2013-14
SMT.MUNISWAMY RATNAMMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 566/BANG/2018[2013-14]Status: Disposed23/3/2018AY 2013-14
SRI.P.M.RAMANUJULU,BANGALORE vs THE INCOME TAX OFFICER WARD-14(1), BANGALORE
ITA 520/BANG/2018[2005-06]Status: Disposed23/3/2018AY 2005-06
SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
ITA 519/BANG/2018[2008-2009]Status: Disposed23/3/2018AY 2008-2009